High Courts08 Sept 2020Dismissed
Kaushlendra Prapannacharya Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 313, 389Indian Penal Code, 1860 — Section 376(2)(F), 506
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 255 of 2,241
High Courts08 Sept 2020Dismissed
Union Of India And Ors Vs Krishan Bairwa
Rajasthan High Court · (2020) 09 RAJ CK 0021
High Courts08 Sept 2020Dismissed
Union Of India And Ors Vs Gaffur Mohammad
Rajasthan High Court · (2020) 09 RAJ CK 0020
High Courts08 Sept 2020Dismissed
Union Of India And Ors Vs Gend Behari Chaturvedi
Rajasthan High Court · (2020) 09 RAJ CK 0019
High Courts08 Sept 2020Allowed
M/s Padmavati Industries Vs Commissioner Of Customs And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0018
Customs Act, 1962 — Section 110(5)Finance (No.2) Act, 2019 — Section 110(5)
High Courts07 Sept 2020Allowed
Hajari Das @ Janki Das And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0100
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(d), 3(1)(gh)
High Courts07 Sept 2020Disposed Of
Dharma Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0099
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 Sept 2020Disposed Of
Anand Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0098
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 Sept 2020Disposed Of
Neelima Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0097
High Courts07 Sept 2020Allowed
Sakhi Mohammed Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0096
Code Of Criminal Procedure, 1973 — Section 154, 156(3)
High Courts07 Sept 2020Allowed
Veer Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0072
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 Sept 2020Dismissed
Khetpal And Ors Vs Birbal Ram And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0071
Code of Civil Procedure, 1908 — Section 152, Order 1 Rule 1, Order 41 Rule 1(a)
High Courts07 Sept 2020Allowed
Lokesh Vs State
Rajasthan High Court · (2020) 09 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 389
High Courts07 Sept 2020
Banshi Lal Nagda Vs Kesar Kunwar And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0069
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 152
High Courts07 Sept 2020Disposed Of
Subhash Chand And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0068
Constitution of India, 1950 — Article 21A
High Courts07 Sept 2020Disposed Of
Society Of Catholic Education Institutions in Rajasthan And Ors Vs State Government Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0017
Disaster Management Act, 2005 — Section 14(1), 22, 22(j), 24, 68
High Courts07 Sept 2020Dismissed
Rite Water Solutions And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0016
Constitution Of India, 1950 — Article 226
High Courts07 Sept 2020Dismissed
Dr. B.R. Soni Vs Principal Secretary To Government
Rajasthan High Court · (2020) 09 RAJ CK 0015
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Rajasthan Sports (Registration, Recognition and Regulation Of Association) Act, 2005 — Section 25(2)State Bank Of India (Subsidiary Banks) Act, 1959 — Section 63(3), 69A, 69A(1)(iv)(a)
High Courts07 Sept 2020Allowed
Indira Gandhi Memorial Mahavidyalaya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0014
Rajasthan Non- Government Educational Institutions Act, 1989 — Section 2(4), 2(g), 3, 37, 43D, 43E
High Courts04 Sept 2020Disposed Of
Bharat Dave And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0067
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21