High Courts16 Sept 2020Allowed
Geetam Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 308, 323, 336, 341, 427, 504
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 253 of 2,241
High Courts16 Sept 2020
Dr Chetna Yadav Vs Government Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0048
High Courts16 Sept 2020
Ranveer Singh@jeet@jitendra Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 366, 376, 376(2)(N)
High Courts16 Sept 2020Dismissed
Chief Manager Vs Rohitash Kumawat And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0046
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts15 Sept 2020Dismissed
Dr Mahesh Kumar Yadav Vs Union Of India And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0093
Indian Veterinary Council Act, 1984 — Section 3(3)(g), 6(3)Indian Veterinary Council Act, 1984 — Section 4, 4(2)
High Courts15 Sept 2020Disposed Of
Bajrang Lal Vs Manalal Morya And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0092
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 223, 224Limitation Act, 1963 — Section 5
High Courts15 Sept 2020Disposed Of
Victim Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 363Constitution Of India, 1950 — Article 226
High Courts14 Sept 2020
Kanta Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0090
Railways Act, 1989 — Section 20A, 20D, 20F
High Courts14 Sept 2020Allowed
Rampal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0089
Indian Penal Code, 1860 — Section 323, 341, 354, 379, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(DA), 3(1)(DHA), 3(1)(VA)
High Courts14 Sept 2020
Rambraj And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 307, 332, 353, 379Wildlife Protection Act, 1972 — Section 29, 51
High Courts11 Sept 2020Allowed
Phoolchand Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts11 Sept 2020Disposed Of
Sonam Kuntal Vs Rahul Singh
Rajasthan High Court · (2020) 09 RAJ CK 0086
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Sept 2020Allowed
Pawan Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 376(2)(n), 384Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(J)(ii)(L), 6
High Courts11 Sept 2020Allowed
Ram Dayal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341
High Courts11 Sept 2020Dismissed
Nafees Ahmed And Ors Vs Hamida Bano And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0083
High Courts11 Sept 2020Dismissed
Hasina And Ors Vs Dr. Sanwarmal And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0082
Urban Improvement Act, 1959 — Section 52(7)Transfer Of Property Act, 1882 — Section 123Registration Act, 1908 — Section 17
High Courts10 Sept 2020Dismissed
Jwala Singh And Ors Vs Attar Singh And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0081
Code Of Civil Procedure, 1908 — Section 24, 30, 151, Order 11 Rule 12, Order 11 Rule 14, Order 13 Rule 10
High Courts10 Sept 2020Allowed
Brijesh Mall Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 354(A), 377, 406, 420Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8
High Courts10 Sept 2020Disposed Of
Rajendra Prasad Vs Rajasthan State Roadways Transport Corporation, Jaipur And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0079
High Courts10 Sept 2020Disposed Of
M/s Venkateswara Wires Pvt. Ltd. Vs Union Of India And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0078
Central Goods And Service Tax Act, 2017 — Section 140Central Goods And Services Tax Rules, 2017 — Rule 117, 117(1(A))