High Courts21 Sept 2020Allowed

Satya Narain @ Sattu Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0208

Indian Penal Code, 1860 — Section 34, 201, 302Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 389
High Courts21 Sept 2020Allowed

Sharda Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0190

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts21 Sept 2020Allowed

Lalchand Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0187

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 354Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Sept 2020Allowed

Vipin @ Montu Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0184

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 365, 384, 420
High Courts21 Sept 2020Allowed

Afsana And Ors Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0183

Indian Penal Code, 1860 — Section 323, 336 , 341Code Of Criminal Procedure, 1973 — Section 438
High Courts21 Sept 2020Allowed

Gajendra Singh Ranawat Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0181

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Indian Penal Code, 1860 — Section 439
High Courts21 Sept 2020Allowed

Govind Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0180

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 458Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 16, 17
High Courts21 Sept 2020Allowed

Virdha Ram Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0179

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 14, 19, 54, 54A, 57
High Courts21 Sept 2020Allowed

Dooda Ram Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0177

Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 439