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Rajasthan High Court judgments

44,813 judgments · page 249 of 2,241

High Courts15 Oct 2020

Ashok Siyol And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 167(1), 167(2), 173, 173(8), 309, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 36A, 36A(4)General Clauses Act, 1897 — Section 10
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High Courts13 Oct 2020Allowed

Jabar Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0036

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(g), 3(1)(r) & 3(1)(y), 14A(2)Indian Penal Code, 1860 — Section 306, 143, 323, 427, 447Code Of Criminal Procedure, 1973 — Section 439
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High Courts13 Oct 2020Allowed

Vinod Kumar And Ors Vs State And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0035

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(2)(V), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 458Code Of Criminal Procedure, 1973 — Section 439
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High Courts13 Oct 2020Allowed

Hariram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0034

Indian Penal Code, 1860 — Section 120B, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AEvidence Act, 1872 — Section 27, 65B
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High Courts13 Oct 2020

Jeeva Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0033

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437(A)Evidence Act, 1872 — Section 27, 59, 60, 159, 160
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High Courts13 Oct 2020Dismissed

Ogad Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0032

Code Of Criminal Procedure, 1973 — Section 154, 162, 164, 311, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 8, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 106, 157
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High Courts09 Oct 2020Allowed

Vinod Vs State And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0030

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1), 102
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High Courts08 Oct 2020Allowed

Gumana Ram Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 342, 376(2) (N)Protection Of Children from Sexual Offences Act, 2012 — Section 5(L), 6
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High Courts08 Oct 2020Allowed

Sanjay Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Arms Act, 1959 — Section 3, 25
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High Courts08 Oct 2020Allowed

Shreekant Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 498A
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High Courts07 Oct 2020Allowed

Rahul Singh Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
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High Courts06 Oct 2020Allowed

Moola Ram Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0022

Indian Penal Code, 1860 — Section 143, 307, 323Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
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