High Courts12 Nov 2020Disposed Of
Madan Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0036
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 247 of 2,241
High Courts12 Nov 2020Disposed Of
Narayan Lal Raiger And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0035
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Nov 2020Disposed Of
Dinesh Kumar Salvi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0034
High Courts06 Nov 2020
Shyamsunder And Aur Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0019
Indian Penal Code, 1860 — Section 109, 147, 148, 149, 307, 323, 395, 427, 436, 458Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Nov 2020Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 5, 8, 25(1A), 25(3)(1-B)(C)
High Courts06 Nov 2020Dismissed
State Of Rajasthan And Ors Vs M/s B.l. Saraswat And Co. And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0017
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts06 Nov 2020Dismissed
Mohammad Moin And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 143, 323, 341, 384
High Courts06 Nov 2020Dismissed
Sumitra Puri And Anr Vs Bhanwar Puri And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0015
Rajasthan Tenancy Act, 1955 — Section 212, 225
High Courts06 Nov 2020Allowed
Lala @ Bhupendra Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0014
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Nov 2020Dismissed
Sita Vs Indian Oil Corporation Limited (Iocl) And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0013
High Courts06 Nov 2020Disposed Of
Sanwla Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0012
High Courts06 Nov 2020Allowed
United India Insurance Co. Ltd. Vs Lakhbir Kaur And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0011
Motor Vehicles Act, 1988 — Section 163A, 167, 173(1)
High Courts06 Nov 2020Dismissed
Mahesh Vyas Vs Rajasthan High Court, Principal Seat, Jodhpur
Rajasthan High Court · (2020) 11 RAJ CK 0010
High Courts06 Nov 2020Dismissed
Sharda And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0009
High Courts06 Nov 2020Dismissed
M/s. Maharani Textile And Handicrafts Vs Ashutosh A.T. Pednekar And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0008
Contempt Of Courts Act, 1971 — Section 12
High Courts05 Nov 2020Allowed
Badri Prasad Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0033
Scheduled Caste/Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(F), 14AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts05 Nov 2020Allowed
Global Institute Of Nursing Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0032
High Courts05 Nov 2020Dismissed
Praveen Kumar Vs State Of Rajasthan And Anr
Rajasthan High Court · (2020) 11 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 190, 200, 203, 210, 482
High Courts05 Nov 2020
Surendra Solanki And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0030
Rajasthan Excise Act, 1950 — Section 14, 16, 19, 41, 54, 58CIndian Penal Code, 1860 — Section 308Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Nov 2020Dismissed
Dr. Chitralekha Nagar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0029
Constitution Of India, 1950 — Article 14, 16, 226