High Courts05 Nov 2020
Jatin Purohit And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0028
Indian Penal Code, 1860 — Section 406, 415, 420
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 248 of 2,241
High Courts05 Nov 2020Dismissed
Mahendra Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0021
Indian Penal Code, 1860 — Section 193, 206, 384Code Of Criminal Procedure, 1973 — Section 156(3), 227, 228, 397, 482
High Courts05 Nov 2020Dismissed
Prithvi Singh And Ors Vs State And Anr
Rajasthan High Court · (2020) 11 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 308, 323, 325, 326, 341, 452
High Courts04 Nov 2020Allowed
Raju Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 451, 457Rajasthan Minor Mineral Concession Rules, 2017 — Rule 54, 54(5), 54(6)
High Courts04 Nov 2020Dismissed
Dr. Suman Kaushik Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0027
Constitution Of India, 1950 — Article 14, 16, 226
High Courts04 Nov 2020Dismissed
Dr. Sumit Kumar Regar And Ors Vs Union Of India And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0026
Constitution Of India, 1950 — Article 14, 16, 226
High Courts04 Nov 2020
Mahesh Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0007
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 341, 323, 332, 353, 394, 435, 188, 269, 270, 384, 336Prevention Of Damage to Public Property Act, 1984 — Section 3National Highways Act, 1956 — Section 8B
High Courts04 Nov 2020Disposed Of
Saiffudeen Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0006
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(V)(X)Indian Penal Code, 1860 — Section 447, 504Passports Act, 1967 — Section 22(a)
High Courts04 Nov 2020Allowed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37Code Of Criminal Procedure, 1973 — Section 293, 439
High Courts04 Nov 2020Allowed
Jayant Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0004
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 109, 306Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Nov 2020Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1950 — Section 3, 25
High Courts04 Nov 2020Disposed Of
Saiffudeen & Anr Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0002
Indian Penal Code, 1860 — Section 34, 447, 504Passports Act, 1967 — Section 22(a)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(G)(R)(S)
High Courts04 Nov 2020Allowed
Virendra Singh Vs Meena Devi
Rajasthan High Court · (2020) 11 RAJ CK 0001
Hindu Marriage Act, 1955 — Section 13, 24
High Courts03 Nov 2020Dismissed
Ramavtar Meena Vs Union Of India And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0025
High Courts03 Nov 2020Dismissed
Monoranjan Roy Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 406, 409, 420, 467, 468, 471Information Technology Act, 2000 — Section 65
High Courts02 Nov 2020Allowed
Amit Kumar Sharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 451, 457
High Courts02 Nov 2020Allowed
Bheeya Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 451, 457Rajasthan Minor Mineral Concession Rules, 2017 — Rule 54(5), 54(6)
High Courts23 Oct 2020Allowed
Kheta Ram Vs State And
Rajasthan High Court · (2020) 10 RAJ CK 0026
Scheduled Caste/Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(B)(II), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 343, 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Oct 2020Dismissed
Jakhir @ Monu @ Monia @ Moien Khan @ Bhapu And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 10 RAJ CK 0025
Scheduled Caste/Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 354, 392Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Oct 2020
Jyotsana Suri Vs Union Of India
Rajasthan High Court · (2020) 10 CK 0003
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)