COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 250 of 2,241

High Courts06 Oct 2020Allowed

Yogesh Kumar Devangan Vs State And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0015

Indian Penal Code, 1860 — Section 302, 216A, 224, 225, 231, 232, 303, 311, 328, 332, 333, 376, 377, 383, 392, 402, 435, 440, 460Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 3(c), 3(d), 4

High Courts05 Oct 2020Allowed

Sunil Thori Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37

High Courts05 Oct 2020Allowed

Musaif Khan Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 3, 25, 29

High Courts05 Oct 2020Allowed

Hakmuddin@hakmu And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 336, 341Arms Act, 1959 — Section 3, 5, 25, 27

High Courts05 Oct 2020Allowed

Mukesh Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0013

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 439

High Courts05 Oct 2020Dismissed

Premaram Aka Premraj Aka Prem Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 332, 352Arms Act, 1959 — Section 3, 25

High Courts05 Oct 2020Allowed

Khem Singh @ Vikash Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0011

Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(12), 3(2)(5)

High Courts05 Oct 2020Allowed

Shoeb Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 439

High Courts05 Oct 2020Allowed

Chelendra And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0009

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 14A(2)

High Courts01 Oct 2020Partly Allowed

Kala And Ors Vs Kishanlal And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0018

Motor Vehicles Act, 1988 — Section 166, 173

High Courts01 Oct 2020Partly Allowed

Prakash Chandra And Ors Vs Hari Singh And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0008

Motor Vehicles Act, 1988 — Section 166, 173

High Courts01 Oct 2020Partly Allowed

Soni Devi And Ors Vs Manager, Rajasthan State Road Transport Corporation, Pali Depot, Rajasthan And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0007

Motor Vehicle Act, 1988 — Section 166, 173

High Courts01 Oct 2020Partly Allowed

Kusum Bohra Vs Ramkaran And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0006

Motor Vehicles Act, 1988 — Section 166, 173

High Courts01 Oct 2020

Sunil Kumar And Ors Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 143, 307, 323, 341,

High Courts01 Oct 2020Allowed

Narain Singh And Ors Vs State

Rajasthan High Court · (2020) 10 RAJ CK 0004

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341Code Of Criminal Procedure, 1973 — Section 439

High Courts01 Oct 2020Allowed

Kalu Ram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 308, 323, 379, 506

High Courts01 Oct 2020

Kamlesh Kumar Mahawar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 10 RAJ CK 0002

High Courts01 Oct 2020Allowed

Nathulal Vs State Of Rajasthan

Rajasthan High Court · (2020) 10 RAJ CK 0001

Code Of Criminal Procedure, 1973 — Section 451, 457

High Courts21 Sept 2020Allowed

Bheem @ Bheemla Vs State Of Rajasthan

Rajasthan High Court · (2020) 09 RAJ CK 0210

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 75, 380, 457

High Courts21 Sept 2020Allowed

Arjun Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 09 RAJ CK 0209

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29