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Rajasthan High Court judgments

44,813 judgments · page 252 of 2,241

High Courts21 Sept 2020Allowed

Suresh Vs State Of Rajasthan

Rajasthan High Court · (2020) 09 RAJ CK 0171

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29, 37
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High Courts18 Sept 2020Allowed

Nasir Mohammed Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0204

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 292, 376, 376D, 384Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4 , 7, 8 , 16, 17
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High Courts18 Sept 2020Allowed

Suresh Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0202

Indian Penal Code, 1860 — Section 307, 332, 353, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 25Code Of Criminal Procedure, 1973 — Section 439
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High Courts18 Sept 2020Dismissed

Laxman @ Laccha Vs State Of Rajasthan

Rajasthan High Court · (2020) 09 RAJ CK 0200

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302Arms Act, 1959 — Section 3, 25
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High Courts18 Sept 2020Allowed

Mohan Lal And Ors Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0199

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 54, 54D
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High Courts18 Sept 2020Allowed

Sawaram Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0198

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts18 Sept 2020Allowed

Suresh @ Toofan Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0197

Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 34, 307, 323, 394
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High Courts18 Sept 2020Allowed

Rajesh Vs State

Rajasthan High Court · (2020) 09 RAJ CK 0195

Indian Penal Code, 1860 — Section 120B, 354, 363Code Of Criminal Procedure, 1973 — Section 164
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High Courts18 Sept 2020Partly Allowed

Sabbir Vs State Of Rajasthan

Rajasthan High Court · (2020) 09 RAJ CK 0194

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts18 Sept 2020Allowed

Roshan Lal Vs State Of Rajasthan

Rajasthan High Court · (2020) 09 RAJ CK 0193

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
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