High Courts10 Sept 2020Dismissed
Rajasthan State Road Transport Corporation And Ors Vs Sher Singh
Rajasthan High Court · (2020) 09 RAJ CK 0077
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 254 of 2,241
High Courts10 Sept 2020Partly Allowed
Ashok Kumar Soni Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0076
High Courts10 Sept 2020
Vikram Singh Vs Union Of India
Rajasthan High Court · (2020) 09 RAJ CK 0075
Companies Act, 2013 — Section 164(2)(a)
High Courts10 Sept 2020Allowed
Dr. Simple Gupta Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0074
Indian Medical Council Act, 1956 — Section 10DPre-conception And Pre- natal Diagnostic Techniques (Prohibition Of Sex Selection) (Six Months Training) Rules, 2014 — Rule 8, 8(c), 8(d)Constitution Of India, 1950 — Article 14, 15, 16, 21
High Courts09 Sept 2020Allowed
Mitendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0110
High Courts09 Sept 2020Allowed
Prabhu Lal Karadi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0109
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 Sept 2020Disposed Of
Sunita Kumari Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0108
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 Sept 2020Disposed Of
Mahendra Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0107
Constitution Of India, 1950 — Article 21A
High Courts09 Sept 2020Dismissed
Doli Mandir Shri Mahadev Ji Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0106
Rajasthan Land Revenue Act, 1956 — Section 23(2), 75, 89Constitution Of India, 1950 — Article 226
High Courts09 Sept 2020Allowed
Nanu Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 323, 325Evidence Act, 1872 — Section 27, 106
High Courts09 Sept 2020
Mohit Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0029
Indian Penal Code, 1860 — Section 34, 143, 307, 323, 341, 384Arms Act, 1959 — Section 3, 25
High Courts09 Sept 2020
Shashi Bala And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0028
High Courts09 Sept 2020Dismissed
M/s. Iras Khadi Gramodhyog Utpadak Shakari Samiti Ltd. And Ors Vs Bank Of Maharashtra
Rajasthan High Court · (2020) 09 RAJ CK 0027
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
High Courts09 Sept 2020Allowed
Pooran Singh Vs Rajasthan State Road Transport Corporation And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0026
Industrial Disputes Act, 1947 — Section 10A
High Courts09 Sept 2020Allowed
Virendra Singh Vs Rajasthan State Road Transport Corporation And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0025
Industrial Disputes Act, 1947 — Section 10A
High Courts09 Sept 2020Dismissed
State Of Rajasthan And Ors Vs Phool Singh
Rajasthan High Court · (2020) 09 RAJ CK 0024
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 34, 302, 307, 387, 392Arms Act, 1959 — Section 3, 25
High Courts08 Sept 2020Disposed Of
Govind Meghwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0104
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 Sept 2020Disposed Of
Poonam Chandra Patel And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0103
Constitution Of India, 1950 — Article 21A
High Courts08 Sept 2020Allowed
Vidya Kumari Tailor And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0102
High Courts08 Sept 2020Allowed
Dr.Paritosh Shringi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0023
Rajasthan Service Rules, 1951 — Rule 112