High Courts23 Nov 2020Allowed

Janak And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0077

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 336, 341
High Courts23 Nov 2020Allowed

Balo Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 142, 143, 307, 332, 353, 401
High Courts23 Nov 2020Dismissed

Saddam Husain Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341Arms Act, 1959 — Section 4, 25
High Courts23 Nov 2020Allowed

Pradeep Kumar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0071

Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 14AIndian Penal Code, 1860 — Section 34, 323, 327, 341, 506
High Courts21 Nov 2020Allowed

Ravi Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366-A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts21 Nov 2020Allowed

Pushkar Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 354, 354(A), 457
High Courts21 Nov 2020Allowed

Sonu @ Sannu Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376(2), 452, 354, 506Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439
High Courts20 Nov 2020Allowed

Mohammad Irshad Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376(2)(n), 450, 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts20 Nov 2020Allowed

Karansingh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(W)(i), 3(1)(W)(ii)
High Courts20 Nov 2020Allowed

Banwari And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 143, 323, 324, 326, 341, 354, 379, 504
High Courts19 Nov 2020Allowed

Padam Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0062

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section3(1)(w), 3(2), 323, 341, 354, 354B, 354D, 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8, 11(iv), 12, 18
High Courts19 Nov 2020Allowed

Mubin Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66
High Courts19 Nov 2020Allowed

Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0060

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 336, 341, 354
High Courts19 Nov 2020

Jeet Ram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0058

Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(w)(ii), 3(2)(v), 14AIndian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164