High Courts01 Dec 2020Allowed
Purushottam And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 327, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 243 of 2,241
High Courts01 Dec 2020Allowed
Mahesh Chand Sharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Dec 2020Allowed
Mayank Gothwal @ Dablu Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 506
High Courts01 Dec 2020Dismissed
Pappu @ P.L. Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341, 379, 452Arms Act, 1959 — Section 3, 25
High Courts01 Dec 2020Allowed
Vijay Singh Koori Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0004
Rajasthan Service Rules, 1951 — Rule 8Constitution Of India, 1950 — Article 309
High Courts01 Dec 2020Dismissed
Rajesh Kumar Tiwari Vs Union Of India And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0003
Constitution Of India, 1950 — Article 12
High Courts01 Dec 2020Disposed Of
Prince Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0002
University Of Rajasthan Act, 1946 — Section 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts01 Dec 2020Disposed Of
Chandra Mohan Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0001
University Of Rajasthan Act, 1946 — Section 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts27 Nov 2020Allowed
Ramswaroop Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 406, 420, 504
High Courts27 Nov 2020Allowed
Vazeer Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 37
High Courts27 Nov 2020Allowed
Sunil Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0108
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts27 Nov 2020Allowed
Rajendra @ Shimbhu Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 308, 323, 325, 336, 341
High Courts27 Nov 2020Allowed
Bapu Lal Vs State of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20
High Courts27 Nov 2020Allowed
Ankit And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 327, 427, 506Arms Act, 1959 — Section 3, 25
High Courts27 Nov 2020Allowed
Rajveer @ Rajendra Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 109, 120B, 342, 363, 364, 376
High Courts27 Nov 2020Dismissed
Mukesh Budhania Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B
High Courts27 Nov 2020Allowed
Chandra Prakash Arora Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0102
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Nepal Singh @ Mahipal Singh And Ors Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0101
Prevention Of Corruption Act, 1988 — Section 7, 7AIndian Penal Code, 1860 — Section 120B, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Darshan Singh And Ors Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0100
Indian Penal Code, 1860 — Section 34, 307, 323Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Tikuram Vs State And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0099
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 147, 149, 308, 323, 341, 382