High Courts08 Dec 2020Dismissed
Jaipal Bhadu And Ors Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 438, 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 241 of 2,241
High Courts08 Dec 2020Disposed Of
Nana Lal Meena And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0041
High Courts08 Dec 2020Disposed Of
Ramswaroop Meena And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0040
High Courts08 Dec 2020Disposed Of
Abhayjeet Singh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0039
Passports Act, 1967 — Section 6(2)(f), 22(a)Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts05 Dec 2020Allowed
Tejpal Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts05 Dec 2020Allowed
Neva Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307
High Courts05 Dec 2020Allowed
Padam Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 323, 341, 376
High Courts04 Dec 2020Allowed
Mukesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts04 Dec 2020Allowed
Rajkumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0032
Code Of Criminal Procedure, 1973 — Section 437(3), 439, 446Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2020Allowed
Ranvir Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 437(3), 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts04 Dec 2020Allowed
Naresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376(3), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 16, 17
High Courts04 Dec 2020Allowed
Ishwar Suman Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0029
Code Of Criminal Procedure, 1973 — Section 437(3), 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts04 Dec 2020Allowed
Chotu Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 353, 427Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts04 Dec 2020Allowed
Siyaram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 323, 324, 325, 341, 354, 452Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts04 Dec 2020Allowed
Pukhraj Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts04 Dec 2020Allowed
Vishnu Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 120B, 376
High Courts04 Dec 2020Allowed
Shabbir Mohammad Ansari Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 341, 354(A), 509Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts04 Dec 2020Allowed
Shivsingh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 323, 341, 504
High Courts04 Dec 2020Allowed
Prashant Sharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts04 Dec 2020Allowed
Manoj Mehata Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5