High Courts14 Dec 2020Allowed

Neeraj Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts14 Dec 2020Allowed

Rajendra Singh @ Raju Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 354, 363, 366-A, 376ABProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8
High Courts14 Dec 2020Allowed

Mukesh Sevda And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0068

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 395,397, 427, 460Arms Act, 1959 — Section 3, 9, 25
High Courts14 Dec 2020Allowed

Premsukh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 3, 25
High Courts14 Dec 2020Allowed

Sunil Vs State And Ors

Rajasthan High Court · (2020) 12 RAJ CK 0061

Indian Penal Code, 1860 — Section 376ABProtection Of Children from Sexual Offences Act, 2012 — Section 5, 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts14 Dec 2020

Bhagwati Lal And Ors Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0057

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Dec 2020Allowed

Basanti Lal Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 344, 363, 366-A, 370(4), 498AJuvenile Justice Act (Care and Protection) Act 2015 — Section 75, 81