High Courts17 Dec 2020Allowed
Manoj Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 451, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 238 of 2,241
High Courts17 Dec 2020Allowed
Rajendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0108
Code Of Criminal Procedure, 1973 — Section 451, 457
High Courts17 Dec 2020Allowed
Lokesh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 143, 307, 363, 366-AProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6
High Courts17 Dec 2020Allowed
Ram Varan Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 451, 457Rajasthan Minor Mineral Concession Rules, 2017 — Rule 54(5), 54(6)
High Courts17 Dec 2020Allowed
Rajesh Kumar Peeploda And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0105
Rajasthan State & Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 — Rule 15, 15(1), 15(2), 15(3), 15(4), 15(5)Constitution Of India, 1950 — Article 14, 309
High Courts16 Dec 2020Allowed
Rudmal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 341
High Courts16 Dec 2020Allowed
Neeraj Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts16 Dec 2020Allowed
Khemchand Yadav Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471
High Courts16 Dec 2020Allowed
Arjun Rawal Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0101
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 328, 376, 376(2)(N)
High Courts16 Dec 2020Allowed
Ajay Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 366, 365, 376, 376(2)(N)Information Technology Act, 2000 — Section 67a
High Courts16 Dec 2020Allowed
Mukesh Kumawat Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts16 Dec 2020Allowed
Naresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 306, 341, 323, 498A
High Courts16 Dec 2020Allowed
Ramjilal Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0097
Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14AIndian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Dismissed
Hansraj Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0096
Indian Penal Code, 1860 — Section 307, 363, 366A, 354A, 354C,376DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6, 7, 8, 16, 17Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Dec 2020Allowed
Abhimanyu Dhaka Vs Union Public Service Commission And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0095
Constitution Of India, 1950 — Article 16, 320, 320(3), 335
High Courts16 Dec 2020Allowed
Bunty @ Pintu Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0094
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 328, 341, 506
High Courts16 Dec 2020Allowed
Ramesh Lekwani Vs State And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0093
Indian Penal Code, 1860 — Section 498A
High Courts16 Dec 2020Allowed
Chhoga Ram And Ors Vs State And Os
Rajasthan High Court · (2020) 12 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354, 448
High Courts16 Dec 2020Allowed
Hussain Khan Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0091
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Allowed
Maniram Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439