High Courts18 Dec 2020Allowed
Santosh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0127
Indian Penal Code, 1860 — Section 120B, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 237 of 2,241
High Courts18 Dec 2020Allowed
Kuldeep Singh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0126
Indian Penal Code, 1860 — Section 143, 323, 380, 382, 427, 454Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Ayub Khan Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0125
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Sita Ram Vs State of Rajsthan
Rajasthan High Court · (2020) 12 RAJ CK 0124
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
High Courts18 Dec 2020Allowed
Dinesh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 325, 354, 452
High Courts18 Dec 2020Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0122
Indian Penal Code, 1860 — Section 344, 363, 366, 376, 376(2)Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts18 Dec 2020Allowed
Shangram Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0121
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Ravindra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 469, 471
High Courts18 Dec 2020Allowed
Kanuram And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 153-A, 295, 295-A, 435, 436Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts18 Dec 2020Allowed
Jogaram Vs State of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18
High Courts18 Dec 2020Allowed
Rajesh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0117
Indian Penal Code, 1860 — Section 399, 402, 411, 412, 420, 465Arms Act, 1959 — Section 3, 25, 25(6)(7)Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Nathu And Ors Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0116
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 283, 307, 332, 333, 353, 395, 427, 435, 436National Highways Authority Of India Act, 1988 — Section 8DPrevention Of Damage To Public Property Act, 1984 — Section 3
High Courts17 Dec 2020Allowed
Radha Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0142
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 498A
High Courts17 Dec 2020Dismissed
Anil Dutt Joshi And Ors Vs N.C.B.
Rajasthan High Court · (2020) 12 RAJ CK 0141
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2020Disposed of
Rajendra Kumar Vadari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0115
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Dec 2020Disposed of
Keshav Lal Kharadi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0114
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Dec 2020Disposed of
Saroj Fagoriya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0113
High Courts17 Dec 2020Allowed
Aehsaan Mohd. @ Raju Vs Imran Pathan
Rajasthan High Court · (2020) 12 RAJ CK 0112
Negotiable Instruments Act, 1881 — Section 138
High Courts17 Dec 2020Allowed
Suresh Chand Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 323, 143, 341, 354, 451
High Courts17 Dec 2020Allowed
Amar Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 382