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Rajasthan High Court judgments

44,813 judgments · page 235 of 2,241

High Courts19 Dec 2020Allowed

Rajendra Singh And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0171

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354D, 509Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
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High Courts19 Dec 2020Allowed

Shankarlal Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0170

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts18 Dec 2020Allowed

Puran Goswami Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0162

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29
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High Courts18 Dec 2020Dismissed

Ramgopal Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0161

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 302, 306, 498A
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High Courts18 Dec 2020Allowed

Pramod And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0160

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 419, 420Information Technology Act, 2000 — Section 66C, 66D
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High Courts18 Dec 2020Allowed

Ajay Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0152

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)
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