High Courts05 Jan 2021Dismissed
Dinesh Kela And Ors Vs State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0011
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 234 of 2,241
High Courts05 Jan 2021Allowed
Raisa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 107, 151, 482Indian Penal Code, 1860 — Section 323, 341, 504Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(d), 3(1)(s), 3(2)(va)
High Courts05 Jan 2021Allowed
Tarun Kumar Tailor Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0009
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Jan 2021Allowed
Mohan Das And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0008
Indian Penal Code, 1860 — Section 272, 420Copyright Act, 1957 — Section 63, 65Prevention of Food Adulteration Act, 1954 — Section 7, 16
High Courts05 Jan 2021Allowed
Pawan Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0007
Indian Penal Code, 1860 — Section 354, 406, 498ACode Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 9
High Courts05 Jan 2021Allowed
Manish Lodha Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0006
Foreigner Act, 1946 — Section 3, 7, 16Code Of Criminal Procedure, 1973 — Section 482Registration of Foreigners Act, 1939 — Section 3, 5
High Courts05 Jan 2021Allowed
Sachin Sukhla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 90, 375, 376, 376(2)(b)
High Courts04 Jan 2021Allowed
Mangilal @ Mangesh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts04 Jan 2021Allowed
Shiva Kansal Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts04 Jan 2021Allowed
Balvindra Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0002
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2021Allowed
Jaswant Singh Vs State Of Rajashan
Rajasthan High Court · (2021) 01 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 21, 22Evidence Act, 1872 — Section 27
High Courts24 Dec 2020Dismissed
Rajasthan Prashasanik Sewa Parishad And Ors Vs Union Of India And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0180
High Courts20 Dec 2020Allowed
Gulli@Sandeep@Gurvinder Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0179
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts20 Dec 2020Allowed
Lokesh Singodiya Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0178
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts20 Dec 2020Allowed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0177
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 323, 325, 341, 452
High Courts20 Dec 2020Allowed
Suleman @ Hajju Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0176
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341
High Courts20 Dec 2020Allowed
Nitesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0175
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Child From Sexual Offences Act, 2012 — Section 3, 4
High Courts20 Dec 2020Allowed
Virendra Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0174
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 372, 376Protection Of Child From Sexual Offences Act, 2012 — Section 5, 6, 17, 18
High Courts20 Dec 2020Allowed
Balu And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0173
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341
High Courts20 Dec 2020Allowed
Daud And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0172
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 323, 326, 341, 354, 427