CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 232 of 2,241

High Courts06 Jan 2021Allowed

Babu Lal Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Prevention of Corruption Act, 1988 — Section 7
Read judgment
High Courts06 Jan 2021Allowed

Rawalram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0027

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 324, 326, 384, 450, 458, 459, 460Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts05 Jan 2021Allowed

Deshraj @ Deva Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0052

Scheduled Castes and the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14A(1)Indian Penal Code, 1860 — Section 323, 354, 354(Ga), 354(Gha)Code Of Criminal Procedure, 1973 — Section 164
Read judgment
High Courts05 Jan 2021Allowed

Ranjeet Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0051

Scheduled Castes and the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 143, 147, 149, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 161
Read judgment
High Courts05 Jan 2021Allowed

Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0049

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 336, 341, 506
Read judgment
High Courts05 Jan 2021Allowed

Sabir Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0047

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 307Reserve Bank Of India Act, 1934 — Section 3, 5, 6, 8
Read judgment
High Courts05 Jan 2021Allowed

Sonu Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 354B, 452, 454Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
Read judgment
High Courts05 Jan 2021Allowed

Ramkaran Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0043

Code Of Criminal Procedure, 1973 — Section 437(3), 439Negotiable Instruments Act, 1881 — Section 8, 21, 27
Read judgment
High Courts05 Jan 2021Allowed

Preetpal Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 354, 363Protection Of Children from Sexual Offences Act, 2012 — Section 11, 12
Read judgment