High Courts08 Jan 2021
Mahadevi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0275
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 230 of 2,241
High Courts08 Jan 2021Allowed
Akshay Ghuge Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0274
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 498AInformation Technology Act, 2000 — Section 66, 66E
High Courts08 Jan 2021Allowed
Ranvir Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0273
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 326, 341
High Courts08 Jan 2021Dismissed
Prem Chand Sharma Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0272
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts08 Jan 2021Allowed
Girish Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0271
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts08 Jan 2021Allowed
Ashok Kumar Saini Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0270
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 149, 380, 406, 420, 453, 457
High Courts07 Jan 2021Allowed
Sahib Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0269
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 325, 341, 394, 397, 398, 511Arms Act, 1959 — Section 3, 25
High Courts07 Jan 2021Allowed
Vedprakash @ Monu Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0268
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts07 Jan 2021
Sanjay Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0267
Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 363
High Courts07 Jan 2021
Victim-A, Address Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0266
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376B
High Courts07 Jan 2021
Ghanshyam Sharma Vs State Of Rajasthan & Anr
Rajasthan High Court · (2021) 01 RAJ CK 0265
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354, 379
High Courts07 Jan 2021
Jakir Hussain Vs State Of Rajasthan & Anr
Rajasthan High Court · (2021) 01 RAJ CK 0264
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 406, 420
High Courts07 Jan 2021
Ritu Rathi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0263
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 406, 498A
High Courts07 Jan 2021
Ankita Awasthi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0262
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution Of India, 1950 — Article 21
High Courts07 Jan 2021
Lalit Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0261
Indian Penal Code, 1860 — Section 406, 420
High Courts07 Jan 2021Allowed
Shrikishan Meena Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0260
Code Of Criminal Procedure, 1973 — Section 437(3), 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts07 Jan 2021Allowed
Ajeet@dana Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0259
Code Of Criminal Procedure, 1973 — Section 311, 439Indian Penal Code, 1860 — Section 143, 302Arms Act, 1959 — Section 3, 25
High Courts07 Jan 2021Allowed
Mohmmad Ekram Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0258
Indian Penal Code, 1860 — Section 323, 344, 363, 366A, 374, 376, 376(3)Code Of Criminal Procedure, 1973 — Section 439Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 75, 79
High Courts07 Jan 2021Dismissed
Manwinder Singh Rajawat Vs Union Of India And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0257
Air Forces-Act, 1950 — Section 2, 11, 13Armed Forces Tribunal Act, 2007 — Section 3(o)(ii)Constitution Of India, 1950 — Article 32, 226
High Courts07 Jan 2021Allowed
State Of Rajasthan Vs Chintu @ Aslam Sher Khan
Rajasthan High Court · (2021) 01 RAJ CK 0256
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 195A, 247, 302, 307, 341, 384, 427Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 389, 439