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Rajasthan High Court judgments

44,813 judgments · page 233 of 2,241

High Courts05 Jan 2021

Amar Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 336, 341, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 31(10)
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High Courts05 Jan 2021

Laxmi Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0035

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354, 506Scheduled Castes and the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 31(S), 31(w), 32(va)
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High Courts05 Jan 2021Allowed

Anil Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0032

Scheduled Castes and the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14AIndian Penal Code, 1860 — Section 120B, 363, 376DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 16, 17
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High Courts05 Jan 2021Allowed

Vikram Rawal Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420
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High Courts05 Jan 2021Allowed

Jitendra Singh Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0019

Indian Penal Code, 1860 — Section 34, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jan 2021Allowed

Sita Ram Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 27A, 29
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High Courts05 Jan 2021Allowed

Mahendra Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0017

Indian Penal Code, 1860 — Section 376(2)(Dh), 450Code Of Criminal Procedure, 1973 — Section 164, 439
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High Courts05 Jan 2021Dismissed

Hinglajdan And Ors Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0015

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
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