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Rajasthan High Court judgments

44,813 judgments · page 236 of 2,241

High Courts18 Dec 2020Allowed

Suresh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0149

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
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High Courts18 Dec 2020Allowed

Nasir Husain Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0147

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29
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High Courts18 Dec 2020Allowed

Sabir Khan Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0144

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty to Animals Act, 1960 — Section 11A, 11B, 11DIndian Penal Code, 1860 — Section 429
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High Courts18 Dec 2020Allowed

Naresh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0139

Indian Penal Code, 1860 — Section 34, 323, 325, 341Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(VA)Code Of Criminal Procedure, 1973 — Section 439
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High Courts18 Dec 2020Allowed

Suresh Kumar Vs State of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0138

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts18 Dec 2020Allowed

Lal Chand And Anr Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0136

Indian Penal Code, 1860 — Section 306, 498ACode Of Criminal Procedure, 1973 — Section 439
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High Courts18 Dec 2020Allowed

Gafoor Khan And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0134

Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts18 Dec 2020Allowed

Ridhkaran Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0133

Indian Penal Code, 1860 — Section 323, 376, 450Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts18 Dec 2020Allowed

Rajuram Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0131

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
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High Courts18 Dec 2020Allowed

Kanuram Vs State of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0128

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 153-A, 295, 295-A, 435, 436Prevention Of Damage to Public Property Act, 1984 — Section 3
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