High Courts16 Dec 2020Allowed
Narendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0089
Indian Penal Code, 1860 — Section 120B, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 439
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Rajasthan High Court judgments
44,813 judgments · page 239 of 2,241
High Courts16 Dec 2020Allowed
Girdhari Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0088
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 326, 341, 379, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Allowed
Prem Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0087
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Dismissed
Harish Kumar Vs Maina Devi
Rajasthan High Court · (2020) 12 RAJ CK 0086
Hindu Marriage Act, 1955 — Section 9, 13ACode Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts16 Dec 2020Disposed Of
Meena Bari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0085
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Dec 2020Disposed Of
Ramesh Chandra Bodat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0084
High Courts16 Dec 2020Allowed
Ravi Singh And Ors Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0083
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 341, 452Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Omprakash And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0082
Rajasthan Municipalities Act, 2009 — Section 11Constitution Of India, 1950 — Section 243U
High Courts16 Dec 2020Dismissed
Govind And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0081
Indian Penal Code, 1860 — Section 323, 325, 354, 382, 452Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 164, 379, 401, 482
High Courts16 Dec 2020Dismissed
Vikas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0080
Indian Penal Code, 1860 — Section 34, 149, 302, 323, 325, 341, 427, 448Constitution Of India, 1950 — Article 226
High Courts15 Dec 2020Disposed Of
Vimla Chugh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0065
High Courts15 Dec 2020Allowed
Tosib And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 21, 29, 50Arms Act, 1959 — Section 3, 25
High Courts15 Dec 2020Disposed Of
Rajasthan Marudhara Gramin Bank Vs Kheem Singh Rathore
Rajasthan High Court · (2020) 12 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 306, 306(4)(b), 313, 397, 439, 482Indian Penal Code, 1860 — Section 120B, 201, 302, 347, 364, 394, 397Constitution Of India, 1950 — Article 21
High Courts14 Dec 2020Allowed
Narayan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0079
Schedule Caste/Schedule Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(1)( n), 3(1)(r)(s) & 3(2)(va), 14A, 15-A (3)Indian Penal Code, 1860 — Section 436, 504
High Courts14 Dec 2020Allowed
Jaisingh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 342, 363, 366, 366A, 376, 376DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts14 Dec 2020Allowed
Imran Khan Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341
High Courts14 Dec 2020
Urmila Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution Of India, 1950 — Article 21
High Courts14 Dec 2020
Ravindra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0075
Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities), 1989 — Section 3(1)(w), 3(2)(va), 14-A(2), 15A(3)Indian Penal Code, 1860 — Section 354, 363, 366AProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8
High Courts14 Dec 2020
Mukut Bihari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0074
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(S), 3(1)(w)(i), 3(2)(va), 3(1)(w-i) (R)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 323, 332, 341, 353, 354, 504, 506
High Courts14 Dec 2020
Gajanand Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 447, 504Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(f), 3(2)(va)