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Rajasthan High Court judgments

44,813 judgments · page 242 of 2,241

High Courts04 Dec 2020Dismissed

Ravindra Singh@kalu Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 143, 363, 365, 376-D, 384Protection Of Children from Sexual Offences Act, 2012 — Section 5(G), 6
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High Courts04 Dec 2020Allowed

Aditya Gupta Vs Union Of India

Rajasthan High Court · (2020) 12 RAJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Central Goods And Services Tax Act, 2017 — Section 132(1), 132(1)(b), 132(1)(c), 132(1)(f), 132(1)(h), 132(1)(j), 132(1)(i)
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High Courts03 Dec 2020Allowed

Kuljeet Singh @ John Gill Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0038

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 384, 385, 420, 406, 427, 448, 452Negotiable Instruments Act, 1881 — Section 138
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High Courts03 Dec 2020Dismissed

Gaje Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Evidence Act, 1872 — Section 27
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High Courts02 Dec 2020Dismissed

Harpal Singh Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0052

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
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High Courts02 Dec 2020Dismissed

Dinesh And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0048

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20Arms Act, 1959 — Section 3, 5, 2o, 25, 25(1), 25(1B), 37, 37(b), 38Code Of Criminal Procedure, 1973 — Section 4(2), 436, 439
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High Courts01 Dec 2020Allowed

Shabnam Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120-B, 171G, 171F, 193, 197, 198, 199, 200, 420, 467, 468, 471, 474, 475
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High Courts01 Dec 2020Allowed

Parmeshwar Nayak Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
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