High Courts27 Nov 2020Allowed
Ramesh Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0098
Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 270, 395Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 244 of 2,241
High Courts27 Nov 2020Allowed
Anand Joshi Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0097
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 472Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Baldev @ Bablu And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0096
Code Of Criminal Procedure, 1973 — Section 389
High Courts26 Nov 2020Dismissed
Lalit Kumar Ganeriwala And Ors Vs Ram Pathya Granthagar Samiti, Ratangarh And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0094
Code Of Civil Procedure, 1908 — Section 151, Order I, Rule 10, Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 15
High Courts26 Nov 2020
Anil Vishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0093
High Courts26 Nov 2020
Praveen Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0092
High Courts26 Nov 2020Dismissed
Buddhu Khan And Ors Vs Board Of Revenue And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0091
Rajasthan Land Revenue Act, 1956 — Section 83Rajasthan Tenancy Act, 1955 — Section 52Land Revenue Act, 1956 — Section 75
High Courts25 Nov 2020Allowed
Lalita Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0090
Rajasthan Education Subordinate Service Rules, 1971 — Section 20, 21
High Courts25 Nov 2020Disposed Of
Raghunath Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0089
High Courts25 Nov 2020Allowed
Suman Inaniyan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0088
High Courts25 Nov 2020Disposed Of
Vikas Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0087
Rajasthan Education Subordinate Service Rules, 1971 — Section 20, 21
High Courts24 Nov 2020Allowed
Aman Chhajgariya @ Gama Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0086
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 341, 452Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Nov 2020Disposed Of
Mangi Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0085
High Courts24 Nov 2020Disposed Of
Pratibha Pandey And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0084
High Courts24 Nov 2020
Bobby Methew Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0083
University Of Rajasthan Act, 1946 — Section 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts24 Nov 2020
Sharda And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0082
High Courts24 Nov 2020Allowed
Ramjilal Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 143, 307, 323, 324, 326, 341, 379Arms Act, 1959 — Section 4, 25
High Courts24 Nov 2020Allowed
Subhash Chandra Tyagi And Ors Vs Directorate General Of Goods And Service Tax, Intelligence
Rajasthan High Court · (2020) 11 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 437(3), 439Central Goods & Services Tax Act, 2017 — Section 132, 132(1)(i)(iv)
High Courts23 Nov 2020Allowed
Bhagwan Singh@bablu Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts23 Nov 2020Allowed
Jakir Hussain Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 395, 427, 452