High Courts03 Sept 2020Allowed
Sewak Singh Vs Kalwant Singh And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0060
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 257 of 2,241
High Courts03 Sept 2020Disposed Of
Madan Lal Bairwa And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0059
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Sept 2020Disposed Of
Ranchod Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0058
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Sept 2020Dismissed
Resham Singh And Anr Vs Lrs Of Gurbux Singh And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0057
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9, Order 22 Rule 9(1)
High Courts03 Sept 2020Dismissed
Satyanarayan Goyal Vs Pukhraj Goyal
Rajasthan High Court · (2020) 09 RAJ CK 0056
Code of Civil Procedure, 1908 — Section 11Transfer of Property Act, 1882 — Section 45rban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 23
High Courts03 Sept 2020Dismissed
Shyam Lal Bishnoi Vs Narcotics Control Bureau Zonal Unit Jodhpur
Rajasthan High Court · (2020) 09 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts03 Sept 2020Dismissed
Vijay Singh Vs Jaisingh
Rajasthan High Court · (2020) 09 RAJ CK 0031
Code of Civil Procedure, 1908 — Section 151Constitution of India, 1950 — Article 227
High Courts03 Sept 2020Dismissed
Pappu Ram Raiger And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0032
High Courts03 Sept 2020Allowed
Kedar Agarwal And Ors Vs Rajkumar Agarwal And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0033
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 7, 7(iv)(c),24(a), 24(b), 24(c), 24(d), 24(e)Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts03 Sept 2020Allowed
Dr. (Mrs.) Pooja Mathur And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0034
Rajasthan Service Rules, 1951 — Section 112
High Courts03 Sept 2020Dismissed
Vishwas Sinsinwar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0035
Constitution of India, 1950 — Article 14, 16, 226, 316
High Courts02 Sept 2020Disposed Of
Ganga Ram Vs State And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Sept 2020Allowed
Ajit Jangid Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27
High Courts02 Sept 2020Disposed Of
Sheetal Mehta Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0053
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts02 Sept 2020Disposed Of
Rekha Malani And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0052
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts02 Sept 2020
Municipal Board, Kuchamancity And Vs Madan Singh And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0051
High Courts02 Sept 2020Dismissed
Mohani Bai Vs Ganpat Singh
Rajasthan High Court · (2020) 09 RAJ CK 0050
High Courts02 Sept 2020
Shweta And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21
High Courts02 Sept 2020Allowed
Gaurishankar Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376D
High Courts02 Sept 2020Allowed
Mubin Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Reserve Bank of India Act, 1934 — Section 3Arms Act, 1959 — Section 4, 25