High Courts22 Jul 2020Disposed Of
Kuldeep Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0187
Rajasthan Panchayati Raj Rules, 1996 — Rule 266, 277A, 277A(vi)Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 271 of 2,241
High Courts22 Jul 2020Disposed Of
Vidushi Saharan and Ors Vs State Of Rajasthan and Ors
Rajasthan High Court · (2020) 07 RAJ CK 0073
Constitution Of India, 1950 — Article 14
High Courts22 Jul 2020Dismissed
Municipal Corporation, Bharatpur and Ors Vs Ramswaroop Gupta
Rajasthan High Court · (2020) 07 RAJ CK 0072
Constitution Of India, 1950 — Article 226, 227
High Courts21 Jul 2020Allowed
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0186
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 325, 341, 427
High Courts21 Jul 2020Allowed
Shyam @ Magan Lal Meena Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0185
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts21 Jul 2020Allowed
Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0184
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts21 Jul 2020Allowed
Mahendra @ Dungarram Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0183
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts21 Jul 2020Allowed
Naresh @ Nikhil Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0182
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 365, 396
High Courts21 Jul 2020Allowed
Uttam Chand Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0181
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts21 Jul 2020Dismissed
Rajendra Kumar Vs Ashok Kumar And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0180
Transfer Of Property Act, 1882 — Section 54Specific Relief Act, 1963 — Section 19Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 6(1), 40
High Courts21 Jul 2020Dismissed
Ranu Yaduvanshi Vs Chairman, Rajasthan Public Service Commission, Ajmer And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0179
High Courts21 Jul 2020Allowed
Rajendra Singh @ Raju Singh Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0178
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 5(L), 6
High Courts21 Jul 2020Dismissed
State Of Rajasthan Vs B. Indrachandra Bohra And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0177
Rajasthan Stamp Act, 1998 — Section 65Constitution Of India, 1950 — Article 226
High Courts21 Jul 2020Dismissed
Meethalal Vs LRs Of Surajmal And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0176
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27, Order 41 Rule 28
High Courts21 Jul 2020Allowed
Prithviraj Meena Vs Hon'ble Speaker
Rajasthan High Court · (2020) 07 RAJ CK 0071
High Courts20 Jul 2020Dismissed
Bhagvat Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0175
University Of Rajasthan Act, 1946 — Section 13(4)Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 19
High Courts20 Jul 2020Allowed
Kuldeep Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0174
Rajasthan Panchayati Raj Rules, 1996 — Rule 226, 277AConstitution Of India, 1950 — Article 14, 16
High Courts20 Jul 2020Disposed Of
Barminco Indian Underground Mining Services Llp Vs Hindustan Zinc Limited
Rajasthan High Court · (2020) 07 RAJ CK 0173
Arbitration & Conciliation Act, 1996 — Section 2(1)(e), 2(1)(f), 2(1)(e)(ii), 2(2), 9, 11, 27, 37(1)(a), 37(3)Companies Act, 1956 — Section 3Code Of Civil Procedure, 1908 — Section 13, 44A, Order 7 Rule 10, Order 7 Rule 10A
High Courts20 Jul 2020Partly Allowed
State of Rajasthan and Ors Vs Jagdish Chand Mali and Ors
Rajasthan High Court · (2020) 07 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 313, 354(3), 366Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 302, 394, 397, 411, 457, 460
High Courts20 Jul 2020
State of Rajasthan Vs Rajkumar
Rajasthan High Court · (2020) 07 RAJ CK 0074
Code of Criminal Procedure, 1973 — Section 313, 437AIndian Evidence Act, 1872 — Section 27, 201, 302, 363, 366, 375, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 6, 42