High Courts16 Mar 2021Disposed Of
Chetan Suthar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0060
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 211 of 2,241
High Courts16 Mar 2021Disposed Of
Bhoop Ram Yadav And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0059
High Courts16 Mar 2021Disposed Of
Bajrang Singh Sandhu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0058
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Mar 2021
Suman Rawat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0057
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Mar 2021Dismissed
Mayuri Bansal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0056
Constitution Of India, 1950 — Article 15(3), 16(1), 16(4), 226
High Courts16 Mar 2021Disposed Of
Mukesh Mul Chand Ji Purohit Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0055
Rajasthan Tenancy Act, 1955 — Section 16Rajasthan Tenancy (Government) Rules, 1955 — Rule 7
High Courts16 Mar 2021Dismissed
चम्पालाल And Ors Vs श्रीमती चन्द्रा देवी And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0054
Code Of Civil Procedure, 1908 — Section 100Rajasthan Tenancy Act, 1955 — Section 40, 212Transfer Of Property Act, 1882 — Section 44
High Courts10 Mar 2021Disposed Of
Narayan Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0079
Rajasthan Tenancy Act, 1955 — Section 16
High Courts10 Mar 2021Allowed
Rathi Steel And Power Limited Vs Ram Lime Products Pvt. Ltd.
Rajasthan High Court · (2021) 03 RAJ CK 0078
Arbitration and Conciliation Act, 1996 — Section 8, 11, 34, 37(a)Commercial Courts Act, 2015 — Section 13Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts10 Mar 2021Allowed
Kamal Kishore And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(I), 376(3), 376DProtection Of Children from Sexual Offences Act, 2012 — Section 5G, 6
High Courts10 Mar 2021Allowed
Neeraj And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 384, 427
High Courts10 Mar 2021
Manish Agarwal Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 2018 — Section 7, 7AIndian Penal Code, 1860 — Section 120B, 384
High Courts10 Mar 2021Allowed
Premsingh Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 21
High Courts10 Mar 2021Allowed
Jodha @ Shahid And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341, 336Arms Act, 1959 — Section 3, 25
High Courts10 Mar 2021Dismissed
Rajpal Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37, 41, 42, 43, 50, 52(a)(2)Evidence Act, 1872 — Section 27
High Courts10 Mar 2021Allowed
M/s V K Sood Engineers And Contractors, Sco 85, Sector 5, Panchkula Vs Union Of India And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0071
Arbitration & Conciliation Act, 1996 — Section 11, 11(6), 11(8)
High Courts10 Mar 2021Dismissed
State Of Rajasthan And Ors Vs Dinesh Singh Bithu
Rajasthan High Court · (2021) 03 RAJ CK 0034
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 148, 149, 323, 336, 427, 452
High Courts09 Mar 2021Dismissed
Ramesh Kumar Vs Hiranand And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0045
High Courts09 Mar 2021Allowed
Ram Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0044
Indian Penal Code, 1860 — Section 120B, 166, 167, 198, 199, 200, 201, 420, 467, 468, 471, 474, 477, 477APrevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)Arms Act, 1959 — Section 3, 25(1B)(A), 30
High Courts09 Mar 2021Allowed
Jitendra And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0043
Indian Penal Code, 1860 — Section 323, 313, 498A, 506Code Of Criminal Procedure, 1973 — Section 438