High Courts05 Mar 2021Allowed

Gajja Ram @ Gajendra Vs State And Ors

Rajasthan High Court · (2021) 03 RAJ CK 0020

Indian Penal Code, 1860 — Section 302, 307, 324, 326, 460Code Of Criminal Procedure, 1973 — Section 419Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 2(d), 9, 12, 18
High Courts04 Mar 2021Allowed

Ridmalram Vs State

Rajasthan High Court · (2021) 03 RAJ CK 0015

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
High Courts04 Mar 2021Allowed

Rana Ram Vs Payal

Rajasthan High Court · (2021) 03 RAJ CK 0007

Hindu Marriage Act, 1955 — Section 13, 24, 26Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 151
High Courts04 Mar 2021Dismissed

Madan Lal Meena Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 03 RAJ CK 0006

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 164, 397, 401, 482Indian Penal Code, 1860 — Section 143, 323, 354, 452, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(va)
High Courts04 Mar 2021Dismissed

Jaswant Salvi Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 03 RAJ CK 0005

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 397, 401, 482Constitution of India, 1950 — Article 226