High Courts09 Mar 2021Dismissed
Nenu And Ors Vs Tikma And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0042
Rajasthan Land Revenue Act, 1956 — Section 75, 76, 84Hindu Succession Act, 1956 — Section 2(2)
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Rajasthan High Court judgments
44,813 judgments · page 212 of 2,241
High Courts09 Mar 2021Disposed Of
Bajrang Chaneja And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0041
High Courts09 Mar 2021Disposed Of
Ramphool Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0040
High Courts09 Mar 2021Disposed Of
Shrawan Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0039
Rajasthan Tenancy Act, 1955 — Section 7, 16
High Courts09 Mar 2021Dismissed
Hdfc Ergo General Insurance Co. Ltd. Vs Jubeda And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 161Motor Vehicles Act, 1988 — Section 133
High Courts09 Mar 2021Disposed Of
State Of Rajasthan And Ors Vs M/s Marwar Construction Company
Rajasthan High Court · (2021) 03 RAJ CK 0037
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts09 Mar 2021Allowed
Ram Lal Krishak Vs Ram Lal Krishak And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0036
Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Rules, 1996 — Rule 18A, 18A(4)(ii)Constitution Of India, 1950 — Article 226
High Courts09 Mar 2021
Vikash Singh Vs Union Of India And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0035
High Courts05 Mar 2021Dismissed
Dinesh Sangwa Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts05 Mar 2021Dismissed
Legal Representatives Of Shri Kamal Kishore S/o Shri Ghamandilal And Ors Vs Pawan Kumar And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0032
Limitation Act, 1963 — Section 5
High Courts05 Mar 2021Allowed
Nandu @ Nand Kishore Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0031
Indian Penal Code, 1860 — Section 65B, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Mar 2021Disposed Of
Prabhjeet Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0030
Rajasthan Irrigation and Drainage Rules,1955 — Rule 11(3)
High Courts05 Mar 2021Disposed Of
Balveer Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0029
Rajasthan Irrigation and Drainage Rules,1955 — Rule 11(3)
High Courts05 Mar 2021Disposed Of
Deepak Kalal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0028
Rajasthan Civil Services(Revised Pay Scale) Rules, 2008 — Rule 3, 14
High Courts05 Mar 2021Disposed Of
Bhawana And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0027
High Courts05 Mar 2021Dismissed
Ashish Dave Vs Atul Bal Ratnoo And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0026
Constitution of India, 1950 — Article 226, 226(3)
High Courts05 Mar 2021Dismissed
Santosh Choudhary Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0025
High Courts05 Mar 2021Disposed Of
National Insurance Company Limited Vs Ashok Kumar And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0024
High Courts05 Mar 2021
Dr. Anil Kapoor And Ors Vs Union Of India And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0022
Constitution of India, 1950 — Article 226(3)
High Courts05 Mar 2021Allowed
Manoj Yadav @ Rajesh Sharma @ Kuldeep Sharma @ Ajay Sharma @ Gopal Sharma Vs State And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0021
Indian Penal Code, 1860 — Section 364Prisons Act, 1894 — Section 3(1)Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 3(i)