High Courts22 Mar 2021Allowed
Mangilal Khatik Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 29
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 210 of 2,241
High Courts22 Mar 2021Allowed
Mam Chand @ Bhola Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54Indian Penal Code, 1860 — Section 34, 323, 341
High Courts19 Mar 2021Allowed
Surjeet Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0070
Rajasthan Excise Act, 1950 — Section 16, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Mar 2021Allowed
Irfan khan Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 397, 398Arms Act, 1959 — Section 3, 25(1B(A), 27
High Courts19 Mar 2021Disposed Of
Gamir Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0068
High Courts19 Mar 2021Disposed Of
Khemraj Kalal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0067
High Courts19 Mar 2021Disposed Of
Ranjeet Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0066
High Courts19 Mar 2021Disposed Of
Abdul Rahman Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0065
Rajasthan Tenancy (Government) Rules, 1955 — Rule 7
High Courts18 Mar 2021Dismissed
Nirmal Dudhani Vs Union Of India
Rajasthan High Court · (2021) 03 RAJ CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8 & 8A, 22(c), 23(c), 25, 25A, 27A&, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 25
High Courts18 Mar 2021Allowed
New India Assurance Company Limited Vs Miss Rinki Arora And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0063
High Courts18 Mar 2021Allowed
Nikhil Mathur Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0062
Foreigner Act, 1946 — Section 3, 7, 16Code Of Criminal Procedure, 1973 — Section 482Registration Of Foreigners Act, 1939 — Section 3, 5
High Courts18 Mar 2021Disposed Of
Ojaswi Marbles And Granites Pvt. Ltd. Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0061
Forest (Conservation) Act, 1980 — Section 2(ii), 2(iii)Mines And Minerals (Development &Regulations) Act, 1956 — Section 5(1)Mines And Minerals (Development And Regulation) Amendment Act, 2015 — Section 10A(2)(c)
High Courts17 Mar 2021Allowed
Subhash Chandra Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts17 Mar 2021Dismissed
Kishna Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0052
Constitution Of India, 1950 — Article 226
High Courts17 Mar 2021Allowed
Lavjindra Singh @ Lovely Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Mar 2021Disposed Of
Raj Kumar Soni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0050
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Mar 2021Allowed
Lrs Of Manohar Lal Maloo Vs Bardi Chand And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0049
Code Of Civil Procedure, 1908 — Order 1 Rule 8
High Courts17 Mar 2021Allowed
Vijendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 03 RAJ CK 0048
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Mar 2021Disposed Of
Mohit Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0047
Constitution Of India, 1950 — Article 226
High Courts17 Mar 2021Disposed Of
Mohan Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 03 RAJ CK 0046
Rajasthan Land Revenue Act, 1956 — Section 75, 91Rajasthan Tenancy Act 1955 — Section 16Rajasthan Tenancy (Government) Rules, 1955 — Rule 7