High Courts04 May 2021Allowed
Saddam Goari Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0010
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 208 of 2,241
High Courts04 May 2021Allowed
Vijay Raj Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0009
Indian Penal Code, 1860 — Section 120B, 323, 342, 377, 384Information Technology Act, 2000 — Section 67ACode Of Criminal Procedure, 1973 — Section 161, 439
High Courts04 May 2021Allowed
Bharat Bhushan Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0008
Indian Penal Code, 1860 — Section 354, 376(2)(N), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Ranvir Singh Vs State of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 51(A), (D), 56Indian Penal Code, 1860 — Section 120B
High Courts04 May 2021Allowed
Mohammed Salim Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0006
Indian Penal Code, 1860 — Section 201, 313, 344, 376(2)(N), 384, 450Code Of Criminal Procedure, 1973 — Section 439
High Courts03 May 2021Allowed
Samaun Vs State of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22
High Courts03 May 2021Allowed
Narayan Lal Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0004
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts03 May 2021Allowed
Chunnilal And Ors Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 354B
High Courts03 May 2021Allowed
Bhanwar Singh And Anr Vs State of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0002
Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts03 May 2021
Ramesh Meena And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0001
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(F)(G), 3(2)(V), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471
High Courts30 Apr 2021Allowed
Kundan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 04 RAJ CK 0005
High Courts30 Apr 2021Allowed
Nanki Kumar Singh @ Sunil Singh @ Nanak Singh @ Bablu Tiger @ Don Vs State Of Rajasthan
Rajasthan High Court · (2021) 04 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 341, 394, 397Arms Act, 1959 — Section 3, 25
High Courts30 Apr 2021Allowed
Paluram Vs State And Ors
Rajasthan High Court · (2021) 04 RAJ CK 0003
Indian Penal Code, 1860 — Section 34, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Apr 2021Disposed Of
Ramjan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 04 RAJ CK 0002
Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 18
High Courts30 Apr 2021Allowed
Prakash Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 04 RAJ CK 0001
High Courts29 Apr 2021Allowed
Pal Singh Vs State
Rajasthan High Court · (2021) 04 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A
High Courts29 Apr 2021Allowed
Sagar Mal Vs State Of Rajasthan
Rajasthan High Court · (2021) 04 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54Indian Penal Code, 1860 — Section 224, 307, 332, 353
High Courts29 Apr 2021Allowed
Mukesh Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 04 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts29 Apr 2021
Girdhar Singh Lakhawat Vs Shreedhar Singh And Ors
Rajasthan High Court · (2021) 04 RAJ CK 0021
Mental Health Act, 1987 — Section 50, 52Limitation Act, 1963 — Section 5
High Courts29 Apr 2021Allowed
Madan Lal Purbiya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 04 RAJ CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Code Of Criminal Procedure, 1973 — Section 439