High Courts24 Feb 2021Dismissed
State Of Rajasthan And Ors Vs Ram Kishore
Rajasthan High Court · (2021) 02 RAJ CK 0138
Industrial Disputes Act, 1947 — Section 33C(2)Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 215 of 2,241
High Courts24 Feb 2021Disposed Of
State Of Rajasthan And Ors Vs Jmk Shikshan Sansthan, Parental Body Jai Marudhar Kesari Educational And Welfare Society And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0137
High Courts23 Feb 2021Allowed
Himanshu Garg @ Bittu Vs State of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0136
Indian Penal Code, 1860 — Section 393Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Feb 2021Allowed
Kailash Kumar And Ors Vs State And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0135
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379
High Courts23 Feb 2021Allowed
Sonu Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0134
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Feb 2021Dismissed
Mula Ram Vs State And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0133
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 427, 447Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(v)
High Courts23 Feb 2021Allowed
Narsingha Ram @ Vinod Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0132
Indian Penal Code, 1860 — Section 376Juvenile Justice (Care and Protection of Children). Act, 2015 — Section 12
High Courts23 Feb 2021
Chairman, Pilibanga Shikshan Samiti, Pilibanga And Ors Vs Controlling Authority, Under Payment Of Gratuity Act, Hanumangarh District Hanumangarh (Raj.) And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0131
Rajasthan Non-Governmental Educational Institutions Act, 1989 — Section 19, 21, 21(2), 40Payment of Gratuity Act, 1972 — Section 2(s), 14Rajasthan Non-Governmental Educational Institutions Rules, 1993 — Rule 82
High Courts23 Feb 2021Disposed Of
Bhikharam And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 384, 504, 506
High Courts23 Feb 2021Disposed Of
Rita Sanadhaya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0129
Rajasthan Civil Services(Revised Pay Scale) Rules, 2008 — Rule 3, 14
High Courts23 Feb 2021Dismissed
Naru Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0128
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94Code Of Criminal Procedure, 1973 — Section 164
High Courts23 Feb 2021Disposed Of
Lrs Of Bajrang Das And Ors Vs Lrs Of Mukna Ram, Jodhpur And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0127
High Courts23 Feb 2021Dismissed
Khyali Ram And Ors Vs Patti Devi Kisturi Devi And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0126
Rajasthan Colonization (Allotment and Sale of Government Land in the IGNP Colony Area) Rules, 1975 — Rule 13(5)(b)Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts23 Feb 2021Dismissed
Durga Shankar Sharma And Ors Vs Pushpa Sharma
Rajasthan High Court · (2021) 02 RAJ CK 0125
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Transfer of Property Act, 1882 — Section 53A
High Courts23 Feb 2021Dismissed
Rajendra Kumar Vs Arora Khatri And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0124
Code Of Civil Procedure, 1908 — Section 96Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68
High Courts22 Feb 2021Allowed
Sunny Deol Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0171
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12
High Courts22 Feb 2021Allowed
Kalulal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0169
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12
High Courts22 Feb 2021Allowed
Krishna Veer Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0168
Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 379Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts22 Feb 2021Disposed Of
Kailash Chand Khandelwal Vs Rajkumar Pipara
Rajasthan High Court · (2021) 02 RAJ CK 0167
Rajasthan Rent Control Act, 2001 — Section 9, 21(4)Constitution of India, 1950 — Article 227
High Courts22 Feb 2021Disposed Of
Ramkaran Vs Bherulal And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0166
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 73, Order 8 Rule 1A (3)