High Courts19 Feb 2021Allowed
Gunjan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0109
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 217 of 2,241
High Courts19 Feb 2021Allowed
Jahagir @ Babu @ Doreman Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0107
Indian Penal Code, 1860 — Section 419, 406, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Baldev @ Bulla Ram Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0106
Indian Penal Code, 1860 — Section 354G, 376(2)(j), 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 11, 12Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts19 Feb 2021Allowed
Kamlesh @ Kamalram Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0105
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts19 Feb 2021Allowed
Ram Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0104
Indian Penal Code, 1860 — Section 323, 354B, 452, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Ranaram Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0103
Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Dashrath Suhalka Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0102
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0101
Indian Penal Code, 1860 — Section 376(1), 376(D), 457Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Motaram Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0100
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Dismissed
Chatrapal Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0099
Indian Penal Code, 1860 — Section 354D(2)Information Technology Act, 2008 — Section 67, 67ACode Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Vijay Rawal Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0098
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Bheru Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0097
Indian Penal Code, 1860 — Section 34, 308, 323, 336, 341, 504Code Of Criminal Procedure, 1973 — Section
High Courts19 Feb 2021Allowed
Kaluram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0096
Indian Penal Code, 1860 — Section 34, 323, 341, 382Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Nihalchand And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0095
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Shayar Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0094
High Courts19 Feb 2021Allowed
Balkesh @ Aluda Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0093
Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Mukesh Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0091
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Rajesh Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0088
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Allowed
Pyaare Lal Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0087
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Feb 2021Partly Allowed
Naru Ram Vs Surendra Singh And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0085