High Courts22 Feb 2021Dismissed
Ashok Gurjar Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 380, 420, 467, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 216 of 2,241
High Courts22 Feb 2021Allowed
Prahlad Gupta Vs Ghanshyam And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0164
Constitution of India, 1950 — Article 227
High Courts22 Feb 2021Disposed Of
Aaditya Chauhan Vs Namrata Singh
Rajasthan High Court · (2021) 02 RAJ CK 0163
Hindu Marriage Act, 1955 — Section 13B
High Courts22 Feb 2021Disposed Of
Babloo @ Krishnanand Vs State of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0162
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(m), 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts22 Feb 2021Dismissed
Sudhir Sharma Vs Chief Secretary And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0161
Hindu Marriage Act, 1955 — Section 8, 15
High Courts22 Feb 2021Dismissed
Ramsahay Yadav Vs Jaipur Development Authority
Rajasthan High Court · (2021) 02 RAJ CK 0160
Jaipur Development Authority Act, 1982 — Section 72
High Courts22 Feb 2021
MASS College Of Nursing Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0123
High Courts22 Feb 2021Dismissed
Sanwala Ram Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0122
Constitution of India, 1950 — Article 226(3)
High Courts22 Feb 2021Allowed
Krishangir And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0121
Indian Penal Code, 1860 — Section 34, 323, 325, 326, 341, 427, 447Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Feb 2021Dismissed
Tola Ram Vs Janta Charitable Clinic Management Committee
Rajasthan High Court · (2021) 02 RAJ CK 0120
Rajasthan Premises (Control of Rent & Eviction) Act, 1950 — Section 3 (vii), 3(vii)(b)Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 5
High Courts22 Feb 2021Disposed Of
Rajvir Singh Vs Secretary, Dept. Of Panchayati Raj And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0119
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts22 Feb 2021Disposed Of
Suresh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0118
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts22 Feb 2021Disposed Of
Kishna Ram Panwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0117
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts22 Feb 2021Disposed Of
Birbal Gurjar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0116
High Courts22 Feb 2021Disposed Of
Sharwanram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0115
High Courts22 Feb 2021Disposed Of
Bhoop Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0114
High Courts22 Feb 2021Disposed Of
Mohammed Arif Ansari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0113
High Courts22 Feb 2021Dismissed
Ramkunwar Vishnoi Vs Jaipur Vidyut Vitran Nigam Limited And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0112
High Courts22 Feb 2021Dismissed
Shyam Madhav Polybags Pvt.ltd. And Ors Vs Distt. Magistrate, Udaipur, Udaipur And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0111
High Courts22 Feb 2021
Anju Kumari Arya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0110
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 407, 439(2)