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Rajasthan High Court judgments

44,813 judgments · page 219 of 2,241

High Courts17 Feb 2021Allowed

Rahul Garg And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 437(3), 439Information Technology Act, 2000 — Section 66DIndian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
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High Courts17 Feb 2021Allowed

Farukh @ Sonu And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0026

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 365, 504Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
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High Courts16 Feb 2021Allowed

Raj Singh Chohan Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 464, 465, 466, 467, 468, 471, 472, 473, 474, 475, 476
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High Courts16 Feb 2021Allowed

Vinod Kumar Gupta Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 167, 201, 409, 418, 466, 477A
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