COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 221 of 2,241

High Courts11 Feb 2021Dismissed

Mahendra Kumar And Ors Vs Maya Devi And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0001

Rajasthan Tenancy Act, 1955 — Section 88, 207, 256Specific Relief Act, 1963 — Section 31, 31(1)Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order VII Rule 11(d)

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High Courts10 Feb 2021Allowed

Ramesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0008

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 439

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High Courts10 Feb 2021Disposed Of

Naveen Kumar And Ors Vs State of Rajasthan And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0007

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High Courts10 Feb 2021Dismissed

Shambhu Lal And Ors Vs Rampal Koli

Rajasthan High Court · (2021) 02 RAJ CK 0006

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High Courts10 Feb 2021

Sukhdev Singh And Ors Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0005

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 389

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High Courts10 Feb 2021Allowed

Kishna Ram And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0004

Rajasthan Police Subordinate Service Rules, 1989 — Rule 26, 27, 28, 29, 29(2), 30, 31Constitution of India, 1950 — Article 226(3)

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High Courts08 Feb 2021Allowed

Bal Ram Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0013

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439

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High Courts08 Feb 2021Dismissed

Bhawani Singh Vs State of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0012

Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 326, 333, 353

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High Courts08 Feb 2021Disposed Of

Sarita And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0011

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts08 Feb 2021

M/s Parkin Laboratories And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0010

Code Of Criminal Procedure, 1973 — Section 482Prevention of Food Adulteration Act, 1954 — Section 7, 13(2), 16, 18A, 23(4), 23(4)(iii), 25, 25(3)

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High Courts08 Feb 2021Dismissed

Megha And Ors Vs Board Of Revenue, Rajasthan, Ajmer And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0009

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 41 Rule 2, Order 41 Rule 3, Order 41 Rule 27Constitution of India, 1950 — Article 227

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High Courts04 Feb 2021Allowed

Sonu Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0025

Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439

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High Courts04 Feb 2021Allowed

Chandu @ Chandra Prakash Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0024

Rajasthan Excise Act, 1950 — Section 14, 19, 54, 57, 54DIndian Penal Code, 1860 — Section 120B, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439

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High Courts04 Feb 2021Allowed