High Courts04 Feb 2021Allowed
Praveen Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0016
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 222 of 2,241
High Courts04 Feb 2021Allowed
National Insurance Company Limited Vs Raghunandan Sharma And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0015
Motor Vehicles Act, 1988 — Section 140, 173
High Courts04 Feb 2021Allowed
Mangi Lal And Ors Vs State of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0014
Indian Penal Code, 1860 — Section 34, 120B, 143, 323, 420, 427, 452, 447, 448, 467, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(r), 3(i)(x)Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts25 Jan 2021Allowed
Shanti Lal Vs Union Of India
Rajasthan High Court · (2021) 01 RAJ CK 0255
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Jan 2021Allowed
Masum Ali And Ors Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0254
Indian Penal Code, 1860 — Section 34, 380, 341, 451Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Jan 2021Allowed
Rajesh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0253
Indian Penal Code, 1860 — Section 354, 354(B), 363, 376, 511Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Jan 2021Allowed
Nimba Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0252
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 343, 376(3), 376(2)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 5(L), 6
High Courts25 Jan 2021Disposed Of
Priya Grover Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0251
High Courts25 Jan 2021Dismissed
Siery Kanwar Vs Liyakat Khan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0250
Specific Relief Act, 1963 — Section 5, 6Code Of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2
High Courts25 Jan 2021Allowed
Panna Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0249
Indian Penal Code, 1860 — Section 143, 323, 354, 448Code Of Criminal Procedure, 1973 — Section 438
High Courts25 Jan 2021Disposed Of
Vishnu Kumar Swarnkar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0248
High Courts22 Jan 2021Disposed Of
Urmila And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0247
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts22 Jan 2021Allowed
Narendra Singh @ Mukesh @ Bhura Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0246
Indian Penal Code, 1860 — Section 201, 302Prisons Act, 1894 — Section 3(1)
High Courts22 Jan 2021Disposed Of
Mangilal Kumhar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0245
Rajasthan Tenancy Act 1955 — Section 16
High Courts22 Jan 2021Disposed Of
Balwant Singh And Ors Vs State Of Rajasthan And ors
Rajasthan High Court · (2021) 01 RAJ CK 0244
High Courts22 Jan 2021Disposed Of
Tarachand And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0243
High Courts22 Jan 2021Disposed Of
Tara Ram Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0242
Rajasthan Tenancy Act 1955 — Section 16
High Courts21 Jan 2021
Megha Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0185
Indian Penal Code, 1860 — Section 166, 221Code Of Criminal Procedure, 1973 — Section 197, 482
High Courts21 Jan 2021Dismissed
Sriganganagar Jila Dugdh Utpadak Sahkari Sangh Limited And Ors Vs Rakesh Mohan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0184
Rajasthan Cooperative Societies Act, 2001 — Section 58Constitution Of India, 1950 — Article 226, 227, 311(2)
High Courts21 Jan 2021
Radhe Shyam Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0183