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Rajasthan High Court judgments

44,813 judgments · page 223 of 2,241

High Courts21 Jan 2021Dismissed

Preetam Singh Vs Union Of India And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0182

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Central Civil Services (Pension) Rules, 1972 — Rule 69Central Civil Service (Leave) Rules, 1972 — Rule 39(3)
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High Courts21 Jan 2021

Surje Khan Sujia Vs Uoi

Rajasthan High Court · (2021) 01 RAJ CK 0181

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 32A, 37, 37(1)(b)(ii)
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High Courts21 Jan 2021Allowed

Hindustan Zinc Limited Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0178

Mines And Minerals (Development And Regulation) Act, 1957 — Section 9BDistrict Mineral Foundation Trust Rules, 2016 — Rule 1(2), 1(3)Mines & Minerals (Contribution to District Mineral Foundation) Rules, 2015 — Rule 2
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High Courts20 Jan 2021Dismissed

Sagar Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0209

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 356, 379
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High Courts20 Jan 2021Allowed

Rajveer Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0208

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14(A)(2)Indian Penal Code, 1860 — Section 323, 341, 376, 376(2)(n), 377, 494, 509Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
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High Courts20 Jan 2021Allowed

Mintu Devi And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0207

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(f)(g), 3(2) (va), 3(1)(s)(o), 3(1)(f), 3(1)(r), 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 143, 147, 149, 323, 341, 379, 352, 427, 447
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High Courts20 Jan 2021Allowed

Suraj Kumar Mahapatra Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0206

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(i), 3(20(va), 3(2)(v), 14(A)(2)Indian Penal Code, 1860 — Section 376(2)(n), 376D, 384, 450, 506
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High Courts20 Jan 2021Allowed

Vinod Kumar @ Pappu Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0205

Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 120B, 344, 354, 354(d), 363, 376(2)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 8, 11, 12
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High Courts20 Jan 2021Dismissed

Jagmohan Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0204

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 143, 307, 323, 325, 341
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High Courts20 Jan 2021Allowed

Dayaram Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0203

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 148, 149, 307, 353Arms Act, 1959 — Section 3, 9, 26
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High Courts20 Jan 2021Allowed

Rakesh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0202

Code Of Criminal Procedure, 1973 — Section 437(3), 439 Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
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High Courts20 Jan 2021Allowed

Hanif Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0201

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 324, 341, 379, 452
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High Courts20 Jan 2021Allowed

Rahul Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0200

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 307, 323, 341, 342, 363, 366, 376(2)(i)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 5L, 6
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High Courts20 Jan 2021Allowed

Shobhaga And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0199

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 54Indian Penal Code, 1860 — Section 147, 149, 224, 225, 332, 336, 353
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High Courts20 Jan 2021Allowed

Deepak Malav@deepu Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0198

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 367, 376(2)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5L, 6
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High Courts20 Jan 2021Allowed

Brijmohan Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0197

Code Of Criminal Procedure, 1973 — Section 439Essential Commodities Act, 1955 — Section 3, 7Indian Penal Code, 1860 — Section 409
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High Courts20 Jan 2021Allowed

Devendra Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0195

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 341, 336, 354
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