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Rajasthan High Court judgments

44,813 judgments · page 225 of 2,241

High Courts20 Jan 2021Allowed

Ramdeen And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0164

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 201, 302, 365, 394, 397Evidence Act, 1872 — Section 27
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High Courts20 Jan 2021Partly Allowed

Kala @ Kaliya Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0159

Indian Penal Code, 1860 — Section 299, 299(b), 300, 300(3), 300(4), 302, 304, 325Code Of Criminal Procedure, 1973 — Section 313, 374(2)
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High Courts18 Jan 2021

Firoj Khan Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 01 RAJ CK 0240

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 376DProtection of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts18 Jan 2021Allowed

Ajru @ Ajruddin Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0237

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts18 Jan 2021Allowed

Shanu@asgar Ali Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0236

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 29
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