High Courts15 Jan 2021Allowed
Shankar @ Ratan @ Madan Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0155
Indian Penal Code, 1860 — Section 34, 394, 458Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 227 of 2,241
High Courts15 Jan 2021Disposed Of
Kishan Lal @ Kishan Das Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0153
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts15 Jan 2021Allowed
Tarshame Singh @ Shema And Ors Vs State of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0152
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326
High Courts15 Jan 2021Allowed
Yatendra Singh Chouhan Vs Himani Sisodia
Rajasthan High Court · (2021) 01 RAJ CK 0151
Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts14 Jan 2021Allowed
Pooja @ Pragati Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0150
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 342, 386
High Courts14 Jan 2021Allowed
Sandeep Singh Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0149
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29
High Courts14 Jan 2021Allowed
Pushpa Rani Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0148
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Jan 2021Allowed
Mangu Singh Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0146
Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 389
High Courts13 Jan 2021Allowed
Jhithra @ Jhitra And Ors Vs State of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0145
Indian Penal Code, 1860 — Section 34, 323, 395, 397Code Of Criminal Procedure, 1973 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2021Allowed
Jitendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0144
Indian Penal Code, 1860 — Section 34, 308, 332, 333, 353, 427Indian Penal Code, 1860 — Section 439
High Courts13 Jan 2021Allowed
Deep Singh @ Jagdeep Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0143
Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2021Allowed
Sunil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0142
Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2021Allowed
Tar Singh Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0141
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 332, 353, 382Scheduled Caste/ Scheduled Tribe (Prevention of Atrocities) Act Cases, 1989 — Section 3(2)(va)
High Courts13 Jan 2021Allowed
Sharwan Kumar Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 394, 450Arms Act, 1959 — Section 3, 25
High Courts13 Jan 2021Allowed
Vijay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0139
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 29
High Courts13 Jan 2021Allowed
Gumana Ram Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0138
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2021Allowed
Rajesh Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0137
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 395Arms Act, 1959 — Section 3, 25
High Courts13 Jan 2021Allowed
Anil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0136
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2021Allowed
Jainarayan Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0135
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2021Dismissed
Sanjay Pandey Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0134
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 148, 149, 302, 307 450