High Courts18 Jan 2021Allowed
Rajendra Mohan Meena Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0229
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 226 of 2,241
High Courts18 Jan 2021
Satvir Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0228
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 302, 323, 336, 447
High Courts18 Jan 2021
Harimohan Vs State Of Rajasthan and Ors
Rajasthan High Court · (2021) 01 RAJ CK 0227
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 06, 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jan 2021
Lal Chand Karol Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0226
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts18 Jan 2021
Omhari Gurjar And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0225
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution of India, 1950 — Article 21
High Courts18 Jan 2021Allowed
Bajesingh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0224
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 341
High Courts18 Jan 2021Allowed
Ashfak Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0223
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354(ka), 354(gha)
High Courts18 Jan 2021Dismissed
Mohit Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0222
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts18 Jan 2021Allowed
Ramesh Devi Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0221
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 11, 323, 377, 406, 498A, 504, 506
High Courts18 Jan 2021Allowed
Prashant @ Rohitash (Minor) Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0220
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts18 Jan 2021Allowed
Sonu Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0219
Code Of Criminal Procedure, 1973 — Section 438Rajasthan Excise Act, 1950 — Section 16, 54, 54(A)Arms Act, 1959 — Section 3, 25
High Courts18 Jan 2021
Satya Narayan And Ors Vs H.d.f.c. Irgo General Insurance Company Limited
Rajasthan High Court · (2021) 01 RAJ CK 0218
Income-tax Act, 1961 — Section 145A(b)
High Courts18 Jan 2021
Rajesh Kumar Gupta Vs Assistant Engineer, Jaipur Vidyut Vitran Nigam Limited And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0217
Electricity Act, 2003 — Section 154(5)
High Courts18 Jan 2021
Vijay Soni @ Shankar Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0216
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts18 Jan 2021Allowed
Pappu Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0215
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts18 Jan 2021Allowed
Santi Devi Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0214
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20Rajasthan Excise Act, 1950 — Section 16, 19, 54
High Courts18 Jan 2021Allowed
Meetha Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0213
Indian Penal Code, 1860 — Section 149, 302Arms Act, 1959 — Section 3, 25
High Courts15 Jan 2021Allowed
Jagatpal Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0158
Indian Penal Code, 1860 — Section 379Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Jan 2021Allowed
Neeraj @ Neeru Vs State of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0157
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Jan 2021Allowed
Manjeet Singh @ Manga And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0156
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439