High Courts27 Jun 2022Dismissed
Bhawani Singh Gram Panchayat Sahayak Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0112
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 28 of 63
High Courts27 Jun 2022Allowed
Bhawani Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 302
High Courts27 Jun 2022Disposed Of
Naresh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Jun 2022Dismissed
Ram Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0109
High Courts27 Jun 2022Allowed
Anand Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0108
Rajasthan Civil Services (Classification Control And Appeal) Rules, 1958 — Section 13, 16, 19(i), 22Indian Penal Code, 1860 — Section 323, 498A
High Courts27 Jun 2022Allowed
Rishita Vs Rahul
Rajasthan High Court · (2022) 06 RAJ CK 0107
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9, 131(ia)Indian Penal Code, 1860 — Section 313, 323, 354, 406, 498A
High Courts24 Jun 2022Disposed Of
Suman And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0100
Constitution Of India, 1950 — Article 21
High Courts23 Jun 2022
Ashok Kumar Jodha Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0099
High Courts23 Jun 2022Allowed
Municipal Corporation Vs Regional Provident Fund Commissioner-II And Others
Rajasthan High Court · (2022) 06 RAJ CK 0098
High Courts23 Jun 2022Allowed
Ravish Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0097
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts23 Jun 2022Allowed
Rakesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341
High Courts23 Jun 2022Allowed
Narayan Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0095
High Courts22 Jun 2022Allowed
Ganga Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0094
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts22 Jun 2022Allowed
Kadar Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts22 Jun 2022Allowed
Laxman Soni Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts22 Jun 2022Allowed
S.K. Rakesh @ Aslam Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts21 Jun 2022Disposed Of
Vijay Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0090
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts21 Jun 2022Allowed
Kanwri Lal And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 54A
High Courts21 Jun 2022Allowed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 457, 511
High Courts21 Jun 2022Dismissed
Jayesh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 380, 436, 457