High Courts13 Jul 2022Allowed
Ishwar Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 19, 29Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 27 of 63
High Courts13 Jul 2022Disposed Of
Narendra Kumar @ Niranjan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0009
High Courts13 Jul 2022Partly Allowed
Om Prakash And Ors Vs State
Rajasthan High Court · (2022) 07 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 374Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 148, 307, 324
High Courts12 Jul 2022Allowed
Parmesh Vs State And Others
Rajasthan High Court · (2022) 07 RAJ CK 0017
Indian Penal Code, 1860 — Section 363, 366, 376(2)(i), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5L,6Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts12 Jul 2022Allowed
Bherulal Vs State And Others
Rajasthan High Court · (2022) 07 RAJ CK 0016
Indian Penal Code, 1860 — Section 120B, 143, 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2)Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts12 Jul 2022Allowed
Sharwan Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts12 Jul 2022Partly Allowed
Narpat Singh And Anr Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 332, 333, 374, 397Probation Of Offenders Act, 1958 — Section 4Prevention Of Corruption Act, 1947 — Section 5(2), 18
High Courts08 Jul 2022Allowed
Shrawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0007
Indian Penal Code, 1860 — Section 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jul 2022Dismissed
Vishnu Oil Mill Private Ltd Vs Union Of India And Others
Rajasthan High Court · (2022) 07 RAJ CK 0094
Insolvency And Bankruptcy Code, 2016 — Section 4, 5(a), 5(b), 7, 9, 10, 10A, 21(6A)(a), 21(6A)(b)
High Courts07 Jul 2022Dismissed
Suman Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 07 RAJ CK 0006
High Courts07 Jul 2022Allowed
Priyadarshana Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 07 RAJ CK 0004
High Courts05 Jul 2022Allowed
Dharmendra Mewara And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341
High Courts01 Jul 2022Allowed
Roopa Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 07 RAJ CK 0003
Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 389
High Courts01 Jul 2022Disposed Of
Laxmi Narayan Vs Manak Chand And Others
Rajasthan High Court · (2022) 07 RAJ CK 0002
High Courts30 Jun 2022Allowed
Baker Hughes Asia Pacific Limited Vs Union Of India And Others
Rajasthan High Court · (2022) 06 RAJ CK 0117
Constitution Of India, 1950 — Article 14, 226, 300ACentral Goods And Services Tax Act, 2017 — Section 39, 49(6), 54, 54(3), 54(3)(ii)
High Courts30 Jun 2022Disposed Of
Bhagwan Kaur And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0116
Code Of Criminal Procedure, 1973 — Section 482
High Courts30 Jun 2022Disposed Of
Reena Damor And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0115
Code Of Criminal Procedure, 1973 — Section 482
High Courts30 Jun 2022Allowed
Rupi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0114
Code Of Criminal Procedure, 1973 — Section 82, 83, 161, 313, 378Indian Penal Code, 1860 — Section 302Limitation Act, 1963 — Section 5
High Courts30 Jun 2022
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0113
Code Of Criminal Procedure, 1973 — Section 174, 313, 374(2), 437AIndian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27