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Rajasthan High Court judgments, 2022

1,243 judgments · page 26 of 63

High Courts19 Jul 2022Allowed

Lakha Ram Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341
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High Courts19 Jul 2022Allowed

Gurjeet Singh Vs State

Rajasthan High Court · (2022) 07 RAJ CK 0032

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
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High Courts18 Jul 2022Allowed

Pemp Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0037

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(S), 3(2)(va), 14A(2)Code Of Criminal Procedure, 1973 — Section 439
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High Courts18 Jul 2022Allowed

Gautam Kumar Vs State And Others

Rajasthan High Court · (2022) 07 RAJ CK 0036

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14AIndian Penal Code, 1860 — Section 3(2)(V), 354A, 354C, 376(2)(N), 450, 506Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Jul 2022Allowed

Altaf Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0021

Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 11, 12Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Jul 2022Allowed

Iqbal Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0020

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14AIndian Penal Code, 1860 — Section 120B, 323, 354, 406, 420Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Jul 2022Dismissed

LR�s Of Late Shri Shiv Chand Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 374Prevention Of Corruption Act, 1988 — Section 2(c), 4, 7, 11, 12, 13(1)(a), 13(1)(b), 13(1)(d)(2), 14(b), 20Indian Penal Code, 1860 — Section 161
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High Courts13 Jul 2022Allowed

Munaf Khan Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0011

Indian Penal Code, 1860 — Section 354A, 354D, 376, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
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