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Rajasthan High Court judgments, 2022

1,243 judgments · page 25 of 63

High Courts25 Jul 2022Dismissed

Lunaram Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0057

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(2)(N), 447, 506
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High Courts22 Jul 2022Partly Allowed

Prabhudayal And Others Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0053

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304II, 307, 323, 325Arms Act, 1959 — Section 5, 27
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High Courts21 Jul 2022Allowed

Bhanwarlal Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0093

Constitution Of India, 1950 — Article 21Rajasthan Control Of Goondas Act, 1975 — Section 2(b)(i), 2(b)(ii), 2(b)(iii), 2(b)(iv), 2(b)(v), 2(b)(vi), 2(b)(vii), 2(b)(viii), 3
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High Courts21 Jul 2022Allowed

Sarup Khan Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0045

Indian Penal Code, 1860 — Section 354, 354B, 363Protection Of Children From Sexual Offences Act, 2012 — Section 8, 7Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(B)(i), 3(2)(Va)
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High Courts21 Jul 2022Partly Allowed

Jagdish And Others Vs State And Others

Rajasthan High Court · (2022) 07 RAJ CK 0044

Indian Penal Code, 1860 — Section 366A, 370Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts20 Jul 2022Dismissed

Lrs. Dr Amritlal Son Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0048

Code Of Criminal Procedure, 1973 — Section 374Prevention Of Corruption Act, 1947 — Section 5, 5(1)(d), 5(2), 7, 11, 12(b), 13(1)(a), 13(1)(b), 14, 20Indian Penal Code, 1860 — Section 161
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High Courts20 Jul 2022Dismissed

State Vs Buta Singh And Ors

Rajasthan High Court · (2022) 07 RAJ CK 0043

Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 366, 376
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High Courts20 Jul 2022Disposed Of

Sampat And Ors Vs State

Rajasthan High Court · (2022) 07 RAJ CK 0042

Code Of Criminal Procedure, 1973 — Section 360, 374Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 447Arms Act, 1959 — Section 25, 27
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High Courts20 Jul 2022Allowed/Dismissed

Madan Lal And Ors Vs State

Rajasthan High Court · (2022) 07 RAJ CK 0041

Code Of Criminal Procedure, 1973 — Section 313, 374, 377Indian Penal Code, 1860 — Section 107, 304B, 306, 498AEvidence Act, 1872 — Section 113A, 113B
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High Courts20 Jul 2022Partly Allowed

Gurmej Singh Vs State

Rajasthan High Court · (2022) 07 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 374Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 42, 42(1)(2), 50, 52, 55
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