COURT ARCHIVE

Rajasthan High Court judgments, 2022

1,243 judgments · page 23 of 63

High Courts02 Aug 2022Allowed

Sukhdev Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0005

Indian Penal Code, 1860 — Section 429Rajasthan Bovine Animal (Prohibition Of Slaughterand Regulation Of Temporary Migration Or Export) Act, 1995 — Section 3, 8, 10Code Of Criminal Procedure, 1973 — Section 439

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High Courts02 Aug 2022Allowed

Gourishankar Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0004

Indian Penal Code, 1860 — Section 354, 366, 376, 511Code Of Criminal Procedure, 1973 — Section 439

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High Courts29 Jul 2022Allowed

Mehboob Khan Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0067

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High Courts29 Jul 2022Allowed

Himachal Futuristic Communications Limited Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0065

Constitution Of India, 1950 — Article 245, 265, 286Companies Act, 1956 — Section 391, 394Rajasthan Stamp Act, 1998 — Section 2(xi), 2(xix), 2(xxiii), 2(1), 2(15), 3, 3(2)(1), 3(a), 3(b), 17, 18, 20, 21, 21(1), 21(b), 21(2), 21(2)(1), 23, 35, 51, 56, 65, 90, 91

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High Courts28 Jul 2022Disposed Of

Digamber Jain Shiksha Samiti And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0086

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High Courts28 Jul 2022Disposed Of

Khinya Ram Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0085

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High Courts28 Jul 2022Disposed Of

Dinesh Kumar Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0084

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High Courts28 Jul 2022Dismissed

M/s Medhavni Industries Vs Official Liquidator Of M/S Mewar Textiles Mills Limited, Bhilwara

Rajasthan High Court · (2022) 07 RAJ CK 0083

Companies (Court) Rules, 1959 — Rule 9, 179Code Of Civil Procedure, 1908 — Section 151

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High Courts28 Jul 2022Dismissed

Shachindra Kumar Sharma Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0082

Constitution Of India, 1950 — Article 226Rajasthan Rural Development And Panchayati Raj State And Subordinate Service Rules, 1998 — Rule 24, 26

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High Courts28 Jul 2022Disposed Of

Gaurav Industries And Others Vs Gst Council Secretariat And Others

Rajasthan High Court · (2022) 07 RAJ CK 0081

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High Courts28 Jul 2022Allowed

Shanker Lal Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0080

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High Courts28 Jul 2022Dismissed

Assistant Commissioner, Commercial Taxes Officer, Circle - C, Jodhpur Vs M/S National Metals Ltd., Jodhpur

Rajasthan High Court · (2022) 07 RAJ CK 0079

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High Courts28 Jul 2022Allowed

Jitendra Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376

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High Courts28 Jul 2022Dismissed

Jaswant Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 07 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37, 50Code Of Civil Procedure, 1908 — Section 100

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High Courts28 Jul 2022Allowed

Moola Ram And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 07 RAJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Indian Penal Code, 1860 — Section 120B, 201, 489A, 489B, 489C

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High Courts28 Jul 2022Allowed