High Courts22 Aug 2022Allowed

Pukhraj Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts22 Aug 2022Allowed

Dharmendra Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts22 Aug 2022Allowed

Ganga Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 08 RAJ CK 0043

Indian Penal Code, 1860 — Section 342, 343, 363, 366, 366A, 376(2)(N), 376(3), 494Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 6, 11, 12Prohibition Of Child Marriage Act, 2006 — Section 9, 10
High Courts22 Aug 2022Allowed

Goverdhan Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0042

Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 3, 7Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Aug 2022Allowed

Abdul Jabar Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 08 RAJ CK 0039

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(va), 14AIndian Penal Code, 1860 — Section 143, 307, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Aug 2022Allowed

Sukhvindra Singh Vs State And Others

Rajasthan High Court · (2022) 08 RAJ CK 0037

Indian Penal Code, 1860 — Section 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6LCode Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts17 Aug 2022Allowed

Omprakash Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0036

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Aug 2022Allowed

Karnel Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0035

Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration Or Export) Act, 1995 — Section 9Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Aug 2022Allowed

Rahis Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 336, 341
High Courts16 Aug 2022Allowed

Sukha Ram Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25