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Rajasthan High Court judgments, 2022

1,243 judgments · page 20 of 63

High Courts26 Aug 2022Dismissed

Kailash Jangir Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 08 RAJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376D(a)Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6
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High Courts26 Aug 2022Dismissed

Sumer Singh Vs State

Rajasthan High Court · (2022) 08 RAJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
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High Courts24 Aug 2022Allowed

Ashok Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
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High Courts24 Aug 2022Allowed

Rakesh Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 143, 307, 323, 336, 341
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High Courts24 Aug 2022Allowed

Surendra Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0069

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 341, 365, 427, 504, 511Code Of Criminal Procedure, 1973 — Section 439
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High Courts24 Aug 2022Allowed

Jaivardhan Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 08 RAJ CK 0068

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 439
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High Courts23 Aug 2022Allowed

Nadim Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 08 RAJ CK 0049

Indian Penal Code, 1860 — Section 342, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 439
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