High Courts13 Sept 2022Allowed
Rajendra Prasad Vs State
Rajasthan High Court · (2022) 09 RAJ CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 18 of 63
High Courts13 Sept 2022Dismissed
Sardari Lal Verma Vs State And Others
Rajasthan High Court · (2022) 09 RAJ CK 0027
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 14A(1)Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 120B, 191, 192, 193, 420, 467
High Courts09 Sept 2022Allowed
Vishal Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0025
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va), 3(2)(V), 14AIndian Penal Code, 1860 — Section 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Sept 2022Dismissed
Gyarsilal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0024
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 120B, 340, 365, 366, 370, 376(1)Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Sept 2022Dismissed
Manohar Lal Vs State Of Raj
Rajasthan High Court · (2022) 09 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 313, 374Prevention Of Corruption Act, 1988 — Section 2(c), 7, 11, 12, 13(1)(a), 13(1)(b), 13(1)(d), 13(2), 14(b), 20Indian Penal Code, 1860 — Section 161
High Courts08 Sept 2022Allowed
Bhagwanpuri Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0021
Indian Penal Code, 1860 — Section 366, 376Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2022Allowed
Kuldeep Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0020
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2022Allowed
Lachhiram Nayak Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0019
Indian Penal Code, 1860 — Section 377, 511Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2022Allowed
Reshma @ Lasma Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0018
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2022Allowed
Ratan Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0017
Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2022Allowed
Ashok Kumar @ Ashok Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Sept 2022Dismissed
Ashok Dudi Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0015
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Sept 2022Allowed
Harvinder Singh @ Mahanti Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts07 Sept 2022Allowed
Sattu @ Satya Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366
High Courts07 Sept 2022Allowed
Arvind Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 326, 341
High Courts07 Sept 2022Allowed
Madan Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0011
Indian Penal Code, 1860 — Section 341, 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Sept 2022Allowed
Pankaj Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0005
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14AIndian Penal Code, 1860 — Section 147, 148, 149, 323, 325Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Sept 2022Allowed
Mangu Devi @ Kamla Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0004
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(u), 14ACode Of Criminal Procedure, 1973 — Section 439
High Courts02 Sept 2022Allowed
Gopinath @ Hadman Nath And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0003
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(s), 14AIndian Penal Code, 1860 — Section 143, 323, 341, 382, 427, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Sept 2022Allowed
Raju And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0002
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 34, 323, 341, 452Code Of Criminal Procedure, 1973 — Section 439