High Courts27 Sept 2022Disposed Of
Regional Veterinary College, Bagora Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0068
Constitution Of India, 1950 — Article 19(1)(g), 19(6), 30, 30(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 16 of 63
High Courts23 Sept 2022Allowed
Munaf Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 354, 376
High Courts23 Sept 2022Allowed
Asu Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 7AIndian Penal Code, 1860 — Section 120BA
High Courts23 Sept 2022Partly Allowed
Narpat @ Napa Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0065
Indian Penal Code, 1860 — Section 143, 323, 341, 384, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Sept 2022Allowed
Sharwan Lal Khudiwal Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0064
Prevention Of Corruption (Amendment) Act, 2018 — Section 13(1), 13(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Sept 2022Disposed Of
Bharat Sharma Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0062
High Courts22 Sept 2022Dismissed
Pabudan Singh Vs Union Of India And Others
Rajasthan High Court · (2022) 09 RAJ CK 0061
Constitution Of India, 1950 — Article 226, 227Administrative Tribunals Act, 1985 — Section 21
High Courts20 Sept 2022Dismissed
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 21, 22, 29
High Courts20 Sept 2022Disposed Of
Amit Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0055
High Courts20 Sept 2022Allowed
Sunnat Bano @ Bhanwari Devi Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 389Evidence Act, 1872 — Section 27Indian Penal Code, 1860 — Section 201, 498A
High Courts20 Sept 2022Dismissed
Bhikharam Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 341
High Courts20 Sept 2022Allowed
Bunty Bahrupiya Vs State Of Rajasthan
Rajasthan High Court · (2022) 09 RAJ CK 0052
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts19 Sept 2022Disposed Of
Rakesh Kumar Jain Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0059
High Courts19 Sept 2022Disposed Of
Suresh Chandra Suman Vs Jaipur Vidhyut Vitaran Nigam Limited And Others
Rajasthan High Court · (2022) 09 RAJ CK 0058
High Courts19 Sept 2022Allowed
Prem Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0057
High Courts19 Sept 2022Dismissed
Mohammed Sakil Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0056
High Courts19 Sept 2022Dismissed
Girdhari Lal Vatwani Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0051
High Courts16 Sept 2022Disposed Of
Duggi And Others Vs Anil Kumar And Others
Rajasthan High Court · (2022) 09 RAJ CK 0050
Code Of Civil Procedure, 1908 — Order 23 Rule 1
High Courts16 Sept 2022Dismissed
Saroj Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 161, 397, 401Protection Of Women From Domestic Violence Act, 2005 — Section 23
High Courts16 Sept 2022Dismissed
Naresh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 09 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 143, 302, 306